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High Court Of Himachal Pradesh judgments, 2022

956 judgments · page 7 of 48

High Courts06 Dec 2022Disposed Of

Union Of India & Anr Vs Ajay Bhatti & & Ors

High Court Of Himachal Pradesh · (2022) 12 SHI CK 0037

Constitution Of India, 1950 — Article 14, 32, 226Pension Rules Of 1995, — Rule 31Limitation Act, 1963 — Section 19, 20(2)(a), 20(2)(b), 21(1), 21(1)(a), 21(1)(b), 21(2), 21(3), 22, 23
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High Courts30 Nov 2022

Akshay Chauhan Vs State Of H.P

High Court Of Himachal Pradesh · (2022) 11 SHI CK 0073

Code Of Criminal Procedure, 1973 — Section 41A, 156(3), 161, 164, 438Indian Penal Code, 1860 — Section 34, 323, 325, 341, 377, 451, 498A, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6, 10
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High Courts30 Nov 2022Allowed

Mahesh Chander And Others Vs State Of H.P. And Anr

High Court Of Himachal Pradesh · (2022) 11 SHI CK 0068

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 338, 420, 452, 467, 468, 471, 506Motor Vehicles Act, 1988 — Section 196Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
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