High Courts23 Nov 2022Allowed
Vijay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0044
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(b)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 9 of 48
High Courts23 Nov 2022Allowed
Karanjeet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0043
Indian Penal Code, 1860 — Section 363, 376, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Information Technology Act, 2000 — Section 67B
High Courts23 Nov 2022Allowed
Parvinder Singh Kittna Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0042
Indian Penal Code, 1860 — Section 147, 149, 341, 451, 506Code Of Criminal Procedure, 1973 — Section 161
High Courts23 Nov 2022Allowed
Lalita Jindal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0041
Constitution Of India, 1950 — Article 3, 310, 310(1), 311Central Civil Services (Temporary Service) Rules,1965 — Rule 5
High Courts22 Nov 2022Allowed
Raj Kumar Vs State of H.P. & Ors
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0048
High Courts22 Nov 2022Disposed Of
Harish Chand Vs Sarita Devi
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0047
Code Of Civil Procedure, 1908 — Section 35A, 96, 100Code Of Criminal Procedure, 1973 — Section 125Guardians And Wards Act, 1890 — Section 7
High Courts22 Nov 2022Dismissed
Sat Pal Vs Jatinder Kumar And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0046
Motor Vehicles Act, 1988 — Section 157, 166
High Courts22 Nov 2022Dismissed
Gulzar Krishan Sewa Kendra Vs Hindustan Petroleum Corporation Ltd. & Ors
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0040
High Courts22 Nov 2022Allowed
Parul Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0039
Indian Penal Code, 1860 — Section 34, 201, 297, 302
High Courts21 Nov 2022Disposed Of
Gaurav Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0038
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts21 Nov 2022Disposed Of
Ramesh Chand Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0037
High Courts21 Nov 2022Disposed Of
Dharam Pal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0036
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts21 Nov 2022Allowed
Kamal Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0035
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37, 67
High Courts21 Nov 2022Disposed Of
Ashok Alias Pankaj And Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0034
Indian Penal Code, 1860 — Section 34, 323, 341, 451, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)
High Courts18 Nov 2022Dismissed
Tarlochan Singh Vs Mohinder Kaur
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0031
Hindu Marriage Act, 1955 — Section 24
High Courts18 Nov 2022Disposed Of
Pushpinder Singh @ Monu And Others Vs Rajesh Mehta & Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0030
Motor Vehicles Act, 1988 — Section 166, 168Evidence Act, 1872 — Section 138, 146
High Courts18 Nov 2022Allowed
Rajesh Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0029
Indian Penal Code, 1860 — Section 34, 307, 325Arms Act, 1959 — Section 24, 54, 59Code Of Criminal Procedure, 1973 — Section 154
High Courts17 Nov 2022Disposed Of
New India Assurance Company Ltd Vs Kamla Devi (Since Deceased) Through Lrs. Sh. Nek Ram & Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0033
Workmen�s Compensation Act, 1923 — Section 22Motor Vehicles Act, 1988 — Section 147(1)(b)
High Courts17 Nov 2022Allowed
Sharwan Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0032
Constitution Of India, 1950 — Article 136, 227Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)9ii), 3(1)(iii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11
High Courts17 Nov 2022Allowed
Harinder Singh Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0028
Constitution Of India, 1950 — Article 14, 16Central Civil Services (Pension) Rules, 1972 — Rule 2, 4Punjab Civil Services Rules, Volume I — Rule 3.17(ii)