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High Court Of Himachal Pradesh judgments, 2022

956 judgments · page 8 of 48

High Courts30 Nov 2022Dismissed

Billu Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2022) 11 SHI CK 0066

Constitution Of India, 1950 — Article 14, 19Contractor Labour (Regulation And Abolition) Act, 1970 — Section 12(1)
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High Courts29 Nov 2022Allowed

Manoj Kumar And Ors Vs State Of HP And Ors.

High Court Of Himachal Pradesh · (2022) 11 SHI CK 0065

Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 307, 323, 324, 420, 451, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
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High Courts28 Nov 2022Allowed

Rafi Ahmed Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 11 SHI CK 0059

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21(c), 37Indian Penal Code, 1860 — Section 332, 341, 353, 504
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High Courts28 Nov 2022Allowed

Ketan Mehta Vs State Of H.P

High Court Of Himachal Pradesh · (2022) 11 SHI CK 0056

Indian Penal Code, 1860 — Section 188, 269, 270, 279, 337, 379, 380, 411Evidence Act, 1872 — Section 27
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High Courts25 Nov 2022Dismissed

Basu Dev & Ors Vs Narad

High Court Of Himachal Pradesh · (2022) 11 SHI CK 0051

Constitution Of India, 1950 — Article 136Code Of Civil Procedure, 1908 — Section 96, 100, 100(5), Order 8 Rule 10, Order 9, Order 20 Rule 5, Order 22 Rule 4(4)
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High Courts25 Nov 2022Dismissed

Nain Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2022) 11 SHI CK 0050

Punjab Excise Act, 1914 — Section 61(1)(c)Code Of Criminal Procedure, 1973 — Section 313, 374
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