High Courts09 Dec 2022Dismissed
Sanot Cooperative Agriculture Service Society Vs Joint Registrar (Credit) Cooperative Societies And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0024
Constitution Of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 6 of 48
High Courts09 Dec 2022Allowed
Meena Vs Sanjay Kumar
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0023
Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 420
High Courts09 Dec 2022Dismissed
Prem Chand And Others Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0022
Constitution Of India, 1950 — Article 14, 16, 32
High Courts09 Dec 2022Dismissed/Disposed Of
Umar Ibrahim Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0021
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 37, 42(2), 52A
High Courts09 Dec 2022Disposed Of
Pawan Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0020
High Courts08 Dec 2022Disposed Of
Naresh Verma Vs State Of H. P. & & Ors
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0018
High Courts08 Dec 2022Disposed Of
Dr. P.K. Kaundal Vs Dr. D.D. Gupta And Ors
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0017
High Courts08 Dec 2022Disposed Of
Sub Divisional Officer (Civil)-Cumland Acquisition Collector, Kangra, H.P. And Another Vs Bhagwan Dass
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0016
Land Acquisition Act, 1894 — Section 4
High Courts08 Dec 2022Allowed
Sukhbir Singh And Ors Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0015
Indian Penal Code, 1860 — Section 120B, 380, 452, 506
High Courts08 Dec 2022Disposed Of
Shanta Devi Vs State Of Himachal Pradesh Through Secretary, (Education) And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0014
High Courts08 Dec 2022Disposed Of
Sandeep Chandel Vs State Of H. P. & & Ors
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0013
High Courts08 Dec 2022Disposed Of
State Of Himachal Pradesh And Others Vs Vijay Kumar
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0012
Land Acquisition Act, 1894 — Section 4, 18
High Courts08 Dec 2022Disposed Of
M/S R.K. Construction Co Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0011
Code Of Civil Procedure, 1908 — Order 23 Rule 2Arbitration And Conciliation Act, 1996 — Section 10C, 34Limitation Act, 1963 — Section 14, 14(1)
High Courts08 Dec 2022Dismissed
Kuldeep Vs Kartik
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0010
High Courts07 Dec 2022Allowed
Jagdeep Singh And Anr Vs State Of Himachal Pradesh And Anr
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0019
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 363, 366, 376, 420, 452, 467, 468, 471, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 161, 173, 320, 437, 482
High Courts07 Dec 2022Disposed Of
Vishal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0035
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324, 325, 326, 341, 504
High Courts07 Dec 2022Allowed
Roop Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0034
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts07 Dec 2022Disposed Of
Maan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0033
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts07 Dec 2022Allowed
Vikesh Kumar Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0032
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Dec 2022Dismissed
Himachal Pradesh Housing And Urban Development Authority Vs Dr. Mahinder Singh & Ors
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0038
Constitution Of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 13(1)(a), 19, 21, 21(a)(i), 23