High Courts22 Dec 2022Allowed
Pardeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0075
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25, 27AA, 29, 37
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 4 of 48
High Courts22 Dec 2022Disposed Of
Jai Singh Vs Rajeev And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0074
Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)Himachal Pradesh Land Revenue Act, 1953 — Section 123Specific Relief Act, 1963 — Section 36, 41
High Courts22 Dec 2022Allowed
Narabahadur @ Naresh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0073
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25, 27AA, 29, 37
High Courts21 Dec 2022Dismissed
State Of Himachal Pradesh & Others Vs Tara Dutt Sharma (Deceased ) Through His Lrs & Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0064
Constitution Of India, 1950 — Article 12, 14, 309Central Civil Service (Pension) Rules, 1972 — Rule 49Burmah Oil Company [Acquisition Of Shares Of Oil India Limited And Of The Undertakings In India Of Assam Oil Company Limited And The Burmah Oil Company (India Trading) Limited] Act, 1981 — Section 11
High Courts20 Dec 2022Dismissed
M/s Jagdish Fruit Garden Vs M/S Sharwan Kumar Yatin Kumar
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0068
Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 27, Order 47 Rule 27AA, Order 47 Rule 27AAA
High Courts20 Dec 2022Disposed Of
Onkar Sharma Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0067
Code Of Criminal Procedure, 1973 — Section 125
High Courts20 Dec 2022Allowed/Disposed Of
Naresh Chauhan & Others Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0066
Indian Penal Code, 1860 — Section 141, 143, 339, 341Code Of Criminal Procedure, 1973 — Section 161
High Courts20 Dec 2022Disposed Of
Chaman Lal Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0065
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 25, 29Indian Penal Code, 1860 — Section 420
High Courts19 Dec 2022
Vinod Kumar & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0063
Indian Penal Code, 1860 — Section 34, 186, 323, 332, 353, 451, 457, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts19 Dec 2022Allowed
Sanjeev Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0062
High Courts19 Dec 2022Disposed Of
New India Assurance Co. Ltd Vs Asha Rani And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0061
Motor Vehicles Act, 1988 — Section 149, 166, 168
High Courts19 Dec 2022Disposed Of
Roshan Lal And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0060
Constitution Of India, 1950 — Article 226Himachal Pradesh Land Revenue Act, 1953 — Section 123
High Courts19 Dec 2022Dismissed
Ramesh Chauhan Vs Dhani Ram
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0059
Code Of Criminal Procedure, 1973 — Section 311ANegotiable Instruments Act, 1881 — Section 20, 138, 139, 311A
High Courts19 Dec 2022Dismissed
Bhagi Ram Vs Ramesh Chand And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0058
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts19 Dec 2022Allowed
Rakesh Kumar Vs State Of H.P. &Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0057
High Courts19 Dec 2022Disposed Of
Bhag Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0056
High Courts19 Dec 2022Allowed
Umesh Jaswal And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0055
Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 32, 33, 36
High Courts19 Dec 2022Disposed Of
Naveen Kumar And Another Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0054
Indian Penal Code, 1860 — Section 376, 384, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts19 Dec 2022Allowed
Sukhbir Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0053
Indian Penal Code, 1860 — Section 34, 451, 506
High Courts19 Dec 2022Allowed
Ram Singh & Ors Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0052
Code Of Criminal Procedure, 1973 — Section 154, 161Indian Penal Code, 1860 — Section 34, 498AEvidence Act, 1872 — Section 113A