High Courts29 Dec 2022Disposed Of
Satinder Giri & Another Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0083
Code Of Criminal Procedure, 1973 — Section 173, 173(8), 311, 313Indian Penal Code, 1860 — Section 302, 341, 452
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 2 of 48
High Courts29 Dec 2022Dismissed
Anshul Singhal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0082
Indian Penal Code, 1860 — Section 120B, 201, 419, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Dec 2022Disposed Of
Kewal Singh Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0081
High Courts29 Dec 2022Disposed Of
Madan Lal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0079
High Courts29 Dec 2022Allowed
Amar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0076
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 67Indian Penal Code, 1860 — Section 201, 323, 332, 341, 353, 354, 504, 506
High Courts28 Dec 2022Disposed Of
Roshni Dev And Others Vs Ram Lal And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0127
High Courts28 Dec 2022
Gauri Lal Vs HRTC & Anr
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0126
High Courts28 Dec 2022
Yougal Bansal Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0125
High Courts28 Dec 2022
Baryam Singh Vs HRTC & Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0124
High Courts28 Dec 2022Disposed Of
Deepak Rai And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0123
Code Of Criminal Procedure, 1973 — Section 91, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 21(c), 27(a), 28, 29, 37, 42(2), 218
High Courts28 Dec 2022
Sarita Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0101
High Courts28 Dec 2022Disposed Of
Sushma Kumari Nadda Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0100
High Courts28 Dec 2022
Kunal Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0098
High Courts28 Dec 2022Disposed Of
Kamal Chand Bikhta Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0097
High Courts28 Dec 2022Disposed Of
Kundan Lal & Ors Vs Nisha. & Anr
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0096
High Courts28 Dec 2022Dismissed
Munish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0095
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 22, 201, 363, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts27 Dec 2022Disposed Of
Rajesh Kumar Vs State Of HP And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0113
High Courts27 Dec 2022Allowed
Gaurav Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0112
Indian Penal Code, 1860 — Section 377, 406, 498AHindu Marriage Act, 1955 — Section 13(b)
High Courts27 Dec 2022Disposed Of
Bhavana Dogra Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0111
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts27 Dec 2022
Prem Raj & Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0110