High Courts27 Dec 2022
Ishwar Singh & Anr Vs Stae Of H.P. & Ors
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0109
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 3 of 48
High Courts27 Dec 2022
Tikka Ram Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0107
High Courts27 Dec 2022Dismissed
Vijender Kumar And Another Vs H.P. Subordinate Services Selection Board And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0106
High Courts27 Dec 2022
Ashok Kumar Vs Himachal Road Transport Corporation & Anr
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0105
High Courts27 Dec 2022
Sant Ram Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0104
High Courts27 Dec 2022Dismissed
State Of Himachal Pradesh Vs Deepak Rai
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0103
Code Of Criminal Procedure, 1973 — Section 91, 233, 243Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 29
High Courts27 Dec 2022Disposed Of
Jaipal Negi Alias Johnny Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0102
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Dec 2022Disposed Of
Puran Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0122
Constitution Of India, 1950 — Article 14, 16
High Courts26 Dec 2022Disposed Of
Shyam Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0121
High Courts26 Dec 2022Disposed Of
Brij Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0120
Constitution Of India, 1950 — Article 14, 16, 21
High Courts26 Dec 2022Disposed Of
Dabe Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0119
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 42(2), 35, 37, 52A, 54
High Courts26 Dec 2022Allowed
Pradeep Kumar And Ors Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0118
Indian Penal Code, 1860 — Section 323, 325, 341Code Of Criminal Procedure, 1973 — Section 482
High Courts26 Dec 2022Allowed
Nihal Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0117
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts26 Dec 2022Allowed
Karan Thakur Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0116
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42(2)Indian Penal Code, 1860 — Section 279, 304, 323, 341, 506
High Courts26 Dec 2022Allowed
Jeet Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0115
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 27AA, 29, 37
High Courts26 Dec 2022Allowed
Ajay Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0114
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 61, 85
High Courts23 Dec 2022Disposed Of
Himachal Khadi Ashram Vs Himmat Singh And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0072
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 3
High Courts23 Dec 2022Disposed Of
Kamil Hussain Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0071
Drugs And Cosmetics Act 1940 — Section 18A, 18C, 27(2)(b), 28Code Of Criminal Procedure, 1973 — Section 170
High Courts23 Dec 2022Dismissed
Jagtar Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0070
Indian Penal Code, 1860 — Section 376, 376(2)(f), 506Protection Of Children From Sexual Offences Act, 2012 — Section 2(d), 4, 5(f), 5(j)(ii), 6Code Of Criminal Procedure, 1973 — Section 313
High Courts23 Dec 2022
Kumar Gaurav Vs Bharat Khera And Ors
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0069