High Courts03 Nov 2022Disposed Of
Ganpati Ropeways Pvt. Ltd. Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0007
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 11 of 48
High Courts03 Nov 2022Disposed Of
Mohammad Sharif Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0006
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 201, 380, 457, 485
High Courts02 Nov 2022Disposed Of
Navjot Badwal And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0005
High Courts02 Nov 2022Disposed Of
Sanjay Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0004
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 377, 498A, 506
High Courts01 Nov 2022Disposed Of
Gulzari Lal Vs State Of HP And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0003
High Courts01 Nov 2022Disposed Of
Rukam Deen Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0002
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 324
High Courts01 Nov 2022Disposed Of
Raj Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0001
High Courts31 Oct 2022Dismissed
State Of Himachal Pradesh And Others Vs Sohan Lal And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0038
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25G
High Courts31 Oct 2022Dismissed
Rajender Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0037
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts31 Oct 2022Dismissed
Rajiv Chandel Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0036
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts31 Oct 2022Disposed Of
Puran Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0035
Drugs And Cosmetic Act, 1940 — Section 18A, 18(c), 27(b)(ii), 28Code Of Criminal Procedure, 1973 — Section 313, 374
High Courts28 Oct 2022Disposed Of
Pradeep Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0034
Code Of Criminal Procedure, 1973 — Section 173, 320, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 420, 452, 467, 468, 471, 506
High Courts28 Oct 2022Allowed
Ram Krishan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0033
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts27 Oct 2022Disposed Of
Abhishek Varesh Vs State Of HP And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0032
High Courts27 Oct 2022
Rajesh Kumar Vs State Of HP
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0030
High Courts27 Oct 2022Dismissed
Sandeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n)Information Technology Act, 2000 — Section 66E, 67A
High Courts27 Oct 2022Disposed Of
Bihari Lal Vs Union Of India Through Its Secretary And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0028
High Courts27 Oct 2022Dismissed
Bhag Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0027
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 11A, 12(4), 12(5)
High Courts21 Oct 2022Disposed Of
Anil Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0023
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15Code Of Criminal Procedure, 1973 — Section 161, 173, 313
High Courts20 Oct 2022Disposed Of
Indira Kapoor Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0026
Constitution Of India, 1950 — Article 102(1)(e), 191(1)(e)Code Of Criminal Procedure, 1973 — Section 374, 389, 389(1), 482Companies Act, 2013 — Section 267