High Courts11 Oct 2022Dismissed
Punjab National Bank Vs State Bank Of India And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0004
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 13 of 48
High Courts11 Oct 2022Dismissed
Pawan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0003
Constitution Of India, 1950 — Article 226
High Courts11 Oct 2022Disposed Of
Kishore Kamta Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0002
Constitution Of India, 1950 — Article 23
High Courts10 Oct 2022Disposed Of
Vikram Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0001
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts30 Sept 2022Disposed Of
Barkat Ali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0096
Indian Penal Code, 1860 — Section 379Indian Forest Act, 1927 — Section 41, 42Code Of Criminal Procedure, 1973 — Section 313
High Courts30 Sept 2022Disposed Of
Amit Singla Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0095
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 173, 482Indian Penal Code, 1860 — Section 304A, 336, 337
High Courts30 Sept 2022Disposed Of
M/S Hetero Labs Limited (Unit II) Vs Union Of India
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0093
Drugs And Cosmetics Act, 1940 — Section 16, 18(a)(i), 18(a)(vi), 18A, 23, 23(4), 23(4)(iii), 25, 25(3), 25(4), 27(d)
High Courts30 Sept 2022Disposed Of
Babu Ram Vs Amit Sharma
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0092
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 311
High Courts30 Sept 2022Dismissed
Duni Chand Vs Gian Chand And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0091
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)
High Courts30 Sept 2022Disposed Of
Uttam Ram And Others Vs Purnu Widow And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0090
Code Of Civil Procedure, 1908 — Section 96Evidence Act, 1872 — Section a67, 68Indian Succession Act, 1925 — Section 63
High Courts29 Sept 2022Disposed Of
Ramesh Chand Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0094
Constitution Of India, 1950 — Article 16
High Courts28 Sept 2022Disposed Of
Rania Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0089
High Courts28 Sept 2022Disposed Of
Bir Singh Vs Himachal Pradesh Tourism Development And Others AND 1. HIMACHAL PRADESH TOURISM DEVELOPMENT
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0088
High Courts27 Sept 2022Allowed
Sumit Chandel And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0087
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 482
High Courts27 Sept 2022Disposed Of
Saroj Bala Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0086
Constitution Of India, 1950 — Article 226
High Courts27 Sept 2022Disposed Of
Jaya Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0085
Constitution Of India, 1950 — Article 226
High Courts27 Sept 2022Disposed Of
Desh Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0084
High Courts27 Sept 2022Disposed Of
Mohan Singh And Others Vs Tulsi Ram And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0083
Code Of Civil Procedure, 1908 — Section 96, Order 41 Rule 27, Order 41 Rule 27(b), Order 41 Rule 27(1)(b), Order 41 Rule 27(c)
High Courts27 Sept 2022Allowed
Mitter Dev Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0082
Constitution Of India, 1950 — Article 14, 16Punjab Civil Services Rules, Volume I — Rule 3.17 (ii)
High Courts27 Sept 2022Disposed Of
Bahadur Singh Vs Bala Dassi And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0081
Hindu Marriage Act, 1955 — Section 29, 29(2)