High Courts20 Oct 2022Allowed
Sudershan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0025
Indian Penal Code, 1860 — Section 34, 302, 323, 341, 504, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 12 of 48
High Courts20 Oct 2022Dismissed
Rajesh Kumar Vs Himachal Road Transport Corporati And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0024
High Courts20 Oct 2022Dismissed
Kusum Lata Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0022
High Courts19 Oct 2022Disposed Of
Secretary HP Pwd, Govt. Of HP Shimla-2 And Others Vs Hira Singh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0021
Code Of Civil Procedure, 1908 — Section 115
High Courts19 Oct 2022Allowed
Vidya Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0020
Information Technology Act, 2000 — Section 67AIndian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 354A, 452, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 482
High Courts19 Oct 2022Disposed Of
Sunil Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0019
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A, 323, 504
High Courts18 Oct 2022Disposed Of
Durga Ram And Others Vs Himachal Pradesh University And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0018
High Courts14 Oct 2022Dismissed
Kuljit Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0017
Himachal Pradesh Police Act, 2007 — Section 143
High Courts14 Oct 2022Dismissed
Dev Raj Duggal Vs Harish Kumar And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0016
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 14, Order 6 Rule 15, Order 7 Rule 11Himachal Pradesh Urban Rent Rules, 1990 — Rule 3, 4, 5, 8, 12, 12(2), 14, 15Himachal Pradesh Urban Rent Control Act, 1987 — Section 4, 5, 6, 9, 11, 13(3)(a)(ii), 13(3)(a)(iii), 14, 14(3)(a), 14(3)(a)(i), 14(3)(d), 15, 16(9), 17, 21, 24, 24(5), 25, 26, 66
High Courts14 Oct 2022Disposed Of
Kulwinder Singh Vs Ankush Kumar And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0015
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 406, 498A
High Courts14 Oct 2022Disposed Of
Mandeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0014
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 382
High Courts14 Oct 2022Allowed/Disposed Of
Chander Kala Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0013
Code Of Civil Procedure, 1908 — Section 80
High Courts13 Oct 2022Dismissed
EIH Limited (Formerly Known As East India Hotels Ltd.) And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0012
Constitution Of India, 1950 — Article 285(1), 289, 309Arbitration And Conciliation Act, 1996 — Section 16, 34, 34(2), 37Specific Relief Act, 1963 — Section 19(e), 31
High Courts13 Oct 2022Allowed/Disposed Of
Anu Rana Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0009
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8C, 20, 21, 29, 37
High Courts13 Oct 2022Allowed/Disposed Of
Ankit Raizada Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0008
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37, 50
High Courts13 Oct 2022Allowed/Disposed Of
Anjali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0007
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 42(2), 50
High Courts12 Oct 2022Dismissed
Anup Kumar Vs State Of HP And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0011
High Courts12 Oct 2022Disposed Of
Mahima Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0010
Constitution Of India, 1950 — Article 226
High Courts12 Oct 2022Disposed Of
Nishant Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0006
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338, 406, 498A
High Courts11 Oct 2022Dismissed
Rahul Huddon (Bunty) Vs M/S Ads Dhalli, Shimla Having Its Office
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0005
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 143A, 143A(1)