High Courts27 Sept 2022Disposed Of
Arjun Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0080
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 14 of 48
High Courts27 Sept 2022Disposed Of
Jai Parkash And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0079
Constitution Of India, 1950 — Article 226
High Courts27 Sept 2022Disposed Of
Reena Kumari Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0078
Constitution Of India, 1950 — Article 21
High Courts26 Sept 2022Dismissed
Kedar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0077
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 20, 37, 42(2), 61, 85Himachal Pradesh Excise Act, 2011 — Section 39(1)A
High Courts26 Sept 2022Dismissed
Kamlesh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0076
Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 154, 482
High Courts26 Sept 2022Allowed
Dhani Ram Alias Sanju Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0075
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 506Code Of Criminal Procedure, 1973 — Section 154
High Courts26 Sept 2022Allowed
Dalviro Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0074
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25
High Courts26 Sept 2022Disposed Of
Chet Ram Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0073
Code Of Civil Procedure, 1908 — Section 80
High Courts26 Sept 2022Dismissed
Santi Devi And Others Vs Kamal Kant And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0072
Code Of Civil Procedure, 1908 — Section 2(ii), Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104Himachal Pradesh Holdings (Consolidation And Prevention Of Fragmentation) Act, 1971 — Section 44
High Courts23 Sept 2022Disposed Of
Rajul Bhargava And Others Vs Vijay Kumar Kohli And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0071
High Courts23 Sept 2022Disposed Of
Oriental Insurance Company Limited, Railway Road Nangal Vs Charan Singh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0070
Motor Vehicles Act, 1988 — Section 163A, 163A(3), 166, 168Income Tax Act, 1961 — Section 48
High Courts23 Sept 2022Disposed Of
Ganga Dhar Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0069
High Courts23 Sept 2022Allowed
Parveen Alias Pinku Vs Rajesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0068
Hindu Marriage Act, 1955 — Section 9, 10, 13, 23(b), 23(1)(b), 24, 26Indian Penal Code, 1860 — Section 34, 323, 451, 506
High Courts23 Sept 2022Disposed Of
Chaman Lal And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0064
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 29, 37
High Courts22 Sept 2022Dismissed
Farm Technocrats Forum Ward Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0067
Constitution Of India, 1950 — Article 14, 226
High Courts22 Sept 2022Allowed
Ajay Kapoor Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0066
High Courts22 Sept 2022Allowed
Ramesh Verma And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0065
Constitution Of India, 1950 — Article 226Himachal Pradesh Ground Water Rules, 2007 — Rule 16, 17, 17(a), 17(1), 23(1), 31Himachal Pradesh Ground Water Act, 2005, — Section 2(d),2(h), 3, 5, 7, 8,. 12, 13
High Courts22 Sept 2022Disposed Of
Satish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0063
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29
High Courts21 Sept 2022Disposed Of
Kali Dass Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0062
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29
High Courts21 Sept 2022Disposed Of
Budh Ram Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0061
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29