High Courts12 Sept 2022Allowed
Vinod Tomar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0044
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 16 of 48
High Courts12 Sept 2022Dismissed
Kapil Raj Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0040
High Courts12 Sept 2022
Manoj Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0039
High Courts12 Sept 2022Disposed Of
Malkeet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0038
Indian Penal Code, 1860 — Section 354, 354D, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)
High Courts12 Sept 2022Allowed
Harjeet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0037
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts09 Sept 2022Dismissed
Surender Kaur Vs Jagtender
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0035
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 9 Rule 7
High Courts09 Sept 2022Dismissed
Joginder Kaur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0033
Constitution Of India, 1950 — Article 226
High Courts09 Sept 2022Allowed
Jasbeer Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0028
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 55, 57Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts09 Sept 2022Disposed Of
Hukam Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0027
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts08 Sept 2022Disposed Of
Lekh Raj And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0032
Constitution Of India, 1950 — Article 14, 16, 19(1)(f), 31(1), 309Himachal Pradesh Civil Services (Revised Pay) Rules, 1998 — Rule 2544
High Courts08 Sept 2022Disposed Of
Natwar Singh Vs Raj Kumar And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0031
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 147
High Courts08 Sept 2022Disposed Of
Vikram Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0030
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 201, 354(C), 376, 376(2)(n), 377, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V)
High Courts08 Sept 2022Disposed Of
Jyoti Parkash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6, 17
High Courts07 Sept 2022Disposed Of
Rajesh Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0026
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(b)(ii)(A), 20(b)(ii)(C), 29, 52ACode Of Criminal Procedure, 1973 — Section 313, 437
High Courts06 Sept 2022Disposed Of
Gyan Prakash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0024
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts06 Sept 2022Disposed Of
Takdir Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0023
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 363, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts06 Sept 2022Dismissed
Shyam Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0022
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts06 Sept 2022Disposed Of
Shiju Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 418, 494, 495, 498A, 505, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i), 3(2) (va)
High Courts05 Sept 2022Disposed Of
Bajaj Allianz General Insurance Company Ltd Vs Shakuntala And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0025
Workmen�s Compensation Act, 1923 — Section 4, 4(A), 4(II), 4(1)
High Courts05 Sept 2022Dismissed
Sahil @ Chhotu And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0020
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 506Code Of Criminal Procedure, 1973 — Section 154, 320, 482