High Courts02 Sept 2022Allowed
Dabe Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0019
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 67
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 17 of 48
High Courts02 Sept 2022Allowed
Dutt Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0017
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts02 Sept 2022Disposed Of
Lekh Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0016
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(b)(ii)(C), 52ACode Of Criminal Procedure, 1973 — Section 313, 437
High Courts02 Sept 2022Allowed
Brahma Nand Vs Bhrigu Nand
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0015
Code Of Civil Procedure, 1908 — Section 100, Order 26 Rule 9
High Courts02 Sept 2022Allowed
Mahesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0004
Indian Penal Code, 1860 — Section 376, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts02 Sept 2022Allowed
Ramesh Chand Soni And Others Vs Jodh Singh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0003
High Courts01 Sept 2022Allowed
Municipal Corporation And Others Vs Naresh Kumar Sood
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0014
Limitation Act, 1963 — Article 1, 18, 85Himachal Pradesh Municipal Corporation Act, 1994 — Section 392Limitation Act, 1963 — Section 85
High Courts01 Sept 2022Disposed Of
Bhupinder Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0013
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 363, 366, 376
High Courts01 Sept 2022Disposed Of
Suraj Kumar Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 342, 363, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts01 Sept 2022Disposed Of
Harish Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0011
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 279, 504
High Courts01 Sept 2022Disposed Of
M/S Unison Pharmaceuticals And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0010
Drugs And Cosmetics Act, 1940 — Section 18(a)(i), 27(d), 34Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Sept 2022Disposed Of
Mukesh Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0009
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 332, 353
High Courts01 Sept 2022Disposed Of
Labh Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0008
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 325
High Courts01 Sept 2022Disposed Of
Anu Gupta Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0007
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 279
High Courts01 Sept 2022Disposed Of
Sanjeev Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0006
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts01 Sept 2022Disposed Of
Vikas Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0005
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 406, 498A
High Courts01 Sept 2022Disposed Of
Om Dutt Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0002
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 420, 452, 467, 468, 471, 506
High Courts01 Sept 2022Disposed Of
Surinder Pal Vs Ram Subhag Singh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0001
High Courts31 Aug 2022Dismissed
Brijesh Kumar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0057
Administrative Tribunals Act, 1985 — Section 21
High Courts31 Aug 2022Allowed
Arvind Chaudhary Vs Harish Chander
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0056
Code Of Civil Procedure, 1908 — Section 105, Order 37 Rule 2Negotiable Instruments Act, 1881 — Section 118, 138, 139