High Courts17 Aug 2022Disposed Of
Keshav Ram Sharma Vs State Of H. P And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0036
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 19 of 48
High Courts16 Aug 2022Disposed Of
Dr. Pritam Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0039
High Courts16 Aug 2022Disposed Of
Tolu Ram And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0035
High Courts16 Aug 2022Disposed Of
Rameshwar Dayal Vs State Of H. P And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0034
High Courts16 Aug 2022Disposed Of
Arvinder Singh And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0033
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 406, 409, 420
High Courts16 Aug 2022Disposed Of
Amarjeet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0032
Constitution Of India, 1950 — Article 21
High Courts10 Aug 2022Allowed/Disposed Of
Om Parkash And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0031
Himachal Pradesh Kanungo�s Service Rules, 1951 — Rule 6(c) ii), 12
High Courts10 Aug 2022Dismissed
State Of Himachal Pradesh Vs Gian Chand
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0030
Punjab Excise Act, 1914 — Section 61(1)(a)Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts10 Aug 2022Dismissed
Barfoo Ram And Others Vs Jogindera Central Co-Operative Bank Limited And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0029
Constitution Of India, 1950 — Article 12, 226
High Courts08 Aug 2022Disposed Of
Kediya Ram Gandhar Vs Paramjeet Verma
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0028
Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts08 Aug 2022Allowed
Atul Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0027
Indian Penal Code, 1860 — Section 35A, 376, 504, 506
High Courts08 Aug 2022Disposed Of
Mohnish Mohan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0026
Drugs And Cosmetics (Second Amendment) Rules, 2020 — Rule 84(D)Code Of Criminal Procedure, 1973 — Section 160, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29
High Courts08 Aug 2022Dismissed
Bala Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0025
Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29
High Courts08 Aug 2022Allowed
Sandeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0024
Code Of Criminal Procedure, 1973 — Section 160, 161, 438Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts05 Aug 2022Disposed Of
Kailash Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0023
High Courts05 Aug 2022Disposed Of
Amit Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0022
High Courts05 Aug 2022Dismissed
Dalip Kumar @ Kaka Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0021
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 61, 85
High Courts05 Aug 2022Disposed Of
Raj Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0020
Indian Penal Code, 1860 — Section 354A
High Courts05 Aug 2022Disposed Of
Dharam Pal Singh And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0019
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 341, 406, 498A, 504, 506, 509
High Courts05 Aug 2022Dismissed
Durgi Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0018
Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(7), 54(7)(b), 54(7)(c), 54(8), 54(8)(iii)Hindu Marriage Act, 1955 — Section 5(iv), 5(v), 5(1), 11, 16