High Courts27 Jul 2022Disposed Of
Chand Kishore Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0053
Code Of Criminal Procedure, 1973 — Section 313, 437Indian Penal Code, 1860 — Section 102B, 201, 202, 302, 363
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 21 of 48
High Courts27 Jul 2022Disposed Of
Dixit Kaundal Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0052
Constitution Of India, 1950 — Article 226
High Courts27 Jul 2022Disposed Of
Aman Sharma Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0051
Constitution Of India, 1950 — Article 226
High Courts25 Jul 2022Allowed
Umesh Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0050
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 452, 506Code Of Criminal Procedure, 1973 — Section 154, 173, 320, 437, 482
High Courts25 Jul 2022Disposed Of
Sunita Verma Vs Mohar Singhl
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
High Courts25 Jul 2022Disposed Of
Sharmila Devi Alias Ramila Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0047
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 136(2)Himachal Pradesh Panchayati Raj Act, 1994 — Section 181
High Courts25 Jul 2022Disposed Of
Rajinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0046
Indian Penal Code, 1860 — Section 354, 506
High Courts25 Jul 2022Allowed
Ankush Son And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0045
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts25 Jul 2022Disposed Of
State Of Himachal Pradesh And Others Vs Budhi Singh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0044
High Courts22 Jul 2022Allowed
Shashi Kant And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0043
Constitution Of India, 1950 — Article 14, 16
High Courts22 Jul 2022Allowed
Jagdish Vs Kanta Devi
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0042
Transfer Of Property Act, 1882 — Section 15, 16(c), 44, 55(b)Specific Relief Act, 1963 — Section 21(1), 22
High Courts22 Jul 2022Allowed
Vikram Singh Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0041
High Courts22 Jul 2022Dismissed
Ajay Grover Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0040
Indian Penal Code, 1860 — Section 34, 120B, 109, 177, 201, 304, 308, 323, 328, 341, 376, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376E, 406, 408, 409, 411, 420, 465, 466, 468, 471Himachal Pradesh Excise Act, 2011 — Section 39, 40, 41, 61Code Of Criminal Procedure, 1973 — Section 167, 167(2), 167(2)(a), 173, 173(2), 173(8), 309
High Courts21 Jul 2022Disposed Of
Commissioner Of Income Tax And Other Vs M/S Usha Infrasystems
High Court Of Himachal Pradesh · Income Tax Act, 1961 — Section 80IA, 80IB, 80IC, 80IC(2), 80IA(7), 80IA(10), 801C(4)(i), 131, 143(3), 145
High Courts21 Jul 2022Disposed Of
Parkash Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0039
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20Code Of Criminal Procedure, 1973 — Section 313, 437
High Courts20 Jul 2022Disposed Of
Jagdish Chand Alias Jaggi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0038
Code Of Criminal Procedure, 1973 — Section 164, 313, 437Indian Penal Code, 1860 — Section 376(i), 506
High Courts20 Jul 2022Allowed
Pr. Commissioner Of Income Tax Vs M/S J.M.J. Essential Oil Company
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0037
Income Tax Act, 1961 — Section 80IC, 143(3), 271(1)(c), 271(1)(c)(d)(iii), 271(1)(e), 272(1)(c), 276(c)Central Excise Act, 1944 — Section 11AC, 11A(2)
High Courts20 Jul 2022Disposed Of
Inupakolla Durga Mohan Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0036
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 420, 498A
High Courts20 Jul 2022Dismissed
Sumit Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0035
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 37
High Courts20 Jul 2022Allowed
Santosh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0034
Himachal Pradesh Excise Act, 2011 — Section 39(1)(a)(c), 39(1)(c), 47, 50Indian Penal Code, 1860 — Section 120B, 147, 223, 304, 336, 339, 380, 420, 467, 468, 471