High Courts19 Jul 2022Disposed Of
Ravi Thakur Vs Himachal Pradesh Staff
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0030
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 498A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 22 of 48
High Courts18 Jul 2022Allowed
Rajesh Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0033
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 304A, 307, 323, 452, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 482
High Courts18 Jul 2022Disposed Of
Mahender Singh Vs Desh Raj
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0032
Negotiable Instruments Act, 1881 — Section 138
High Courts18 Jul 2022Allowed
Chandan Parmar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0031
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 420, 452, 467, 468, 471, 506Motor Vehicles Act, 1988 — Section 187Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts18 Jul 2022Disposed Of
Ram Karan Singh Vs State Of H. P
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0029
High Courts15 Jul 2022Dismissed
Namdhari Sangat Vs Sahib Kaur
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0028
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts15 Jul 2022Disposed Of
Oriental Insurance Company Limited Vs Nisha Kumari And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0027
Motor Vehicles Act, 1988 — Section 166, 168
High Courts15 Jul 2022Disposed Of
Vikram Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0026
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 406, 498A
High Courts15 Jul 2022Dismissed
Santa Singh And Others Vs Mahinder Kaur And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0025
Constitution Of India, 1950 — Article 227Limitation Act, 1963 — Article 61Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1A(3), Order 8 Rule 1 (3A), Order 18 Rule 17
High Courts14 Jul 2022Dismissed
State Of Himachal Pradesh And Others Vs M/S Gulzar Mohammad Karanveer Singh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0022
Himachal Pradesh Excise Act, 2011 — Section 27
High Courts14 Jul 2022Dismissed
Anoop Kumar Vs Himachal Pradesh Staff
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0021
Constitution Of India, 1950 — Article 226
High Courts14 Jul 2022Dismissed
Rajat Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0020
Constitution Of India, 1950 — Article 226
High Courts14 Jul 2022Dismissed
Hari Pal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0019
Constitution Of India, 1950 — Article 226
High Courts13 Jul 2022Disposed Of
Bhim Singh And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0024
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 185
High Courts13 Jul 2022Dismissed
Lalit Sain Vs Himachal Pradesh State Cooperative Bank Ltd
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0023
High Courts13 Jul 2022Allowed
Aman Kumar Bhardwaj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0018
Indian Penal Code, 1860 — Section 7, 24, 25, 415, 419, 463, 468, 471Information Technology Act, 2000 — Section 66(D)Disaster Management Act, 2005 — Section 54
High Courts12 Jul 2022Disposed Of
Parma Nand Pandey Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0017
Code Of Criminal Procedure, 1973 — Section 82, 83, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 21, 22, 29
High Courts12 Jul 2022Disposed Of
Arun Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0016
Constitution Of India, 1950 — Article 226
High Courts12 Jul 2022Disposed Of
Balvir Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0015
Code Of Criminal Procedure, 1973 — Section 154, 164, 439Indian Penal Code, 1860 — Section 34, 342, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts12 Jul 2022Disposed Of
Jagdish Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0014
Code Of Criminal Procedure, 1973 — Section 82, 154, 299, 438, 439, 482Indian Penal Code, 1860 — Section 201, 307, 452, 504Arms Act, 1959 — Section 25