High Courts29 Jun 2022Allowed
Sanjay Kumar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0081
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 24 of 48
High Courts29 Jun 2022Disposed Of
Meenu Kumari Vs Union Of India Through Secretary And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0080
Indian Penal Code, 1860 — Section 494, 495
High Courts29 Jun 2022Dismissed
Manish Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0079
Constitution Of India, 1950 — Article 226
High Courts28 Jun 2022Disposed Of
Suresh Chand Rana And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0078
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 468, 471, 467
High Courts27 Jun 2022Allowed
M/S S.S. Food Kather And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0077
High Courts27 Jun 2022Disposed Of
Pawan Kumar @ Lucky Sharma Vs Narcotics Control Bureau
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0076
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2, 20, 20(b)(ii)(A), 27, 35, 42, 52A, 52A(1), 52(A)(i), 52A(2), 52A(3), 52A(4), 52A (2)(c), 53
High Courts27 Jun 2022Disposed Of
Bahadur Singh Vs Union Of India And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0075
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4
High Courts24 Jun 2022Disposed Of
Om Prakash Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0074
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 332, 353, 355, 504, 506
High Courts24 Jun 2022Dismissed
Dr. Chander Paul Kashyap Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0073
High Courts24 Jun 2022Disposed Of
Baldev Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0070
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 161, 439Indian Penal Code, 1860 — Section 120B, 174(A), 307, 324, 325, 341, 365, 379, 395, 397, 407, 411, 420, 468, 471
High Courts24 Jun 2022Dismissed
United India Insurance Company And Others Vs Usha Rani And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0069
Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(48), 10(2), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 166
High Courts23 Jun 2022Disposed Of
Sanjay Kumar Vs Union Of India And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0072
Constitution Of India, 1950 — Article 226
High Courts23 Jun 2022Dismissed
Dr. Sanjeev Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0071
Constitution Of India, 1950 — Article 142, 309
High Courts22 Jun 2022Disposed Of
Rajeev Mankotia And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0068
Constitution Of India, 1950 — Article 14, 16Recruitment And Promotion Rules, 2011 — Rule 14Jammu And Kashmir Civil Sevices (Classification, Control And Appeal) Rules, 1956 — Rule 5
High Courts22 Jun 2022Disposed Of
Vijay Kumar And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0067
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498A
High Courts22 Jun 2022Dismissed
State Of Himachal Pradesh And Others Vs Hem Singh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0066
Himachal Pradesh Excise Act, 2011 — Section 27
High Courts22 Jun 2022Dismissed
M/S Sanya Enterprises Vs Roshan Lal And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0065
High Courts22 Jun 2022Disposed Of
Sheela Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0064
High Courts22 Jun 2022Disposed Of
Amarjit Malhotra Vs Brijandar Sharma
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0063
Code Of Criminal Procedure, 1973 — Section 482
High Courts22 Jun 2022Disposed Of
Nitesh Kumar Dhiman Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0062