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High Court Of Himachal Pradesh judgments, 2022

956 judgments · page 25 of 48

High Courts21 Jun 2022Dismissed

Mehar Singh Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0055

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29, 37Code Of Criminal Procedure, 1973 — Section 439Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 118
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High Courts21 Jun 2022Disposed Of

M/S V. Kare Biotech, Village Dhang And Others Vs Hemant Aggarwal And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0053

Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 151, Order 11 Rules 1, Order 11 Rules 2Arbitration And Conciliation Act, 1996 — Section 2, 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 37(2), 38, 39, 40, 41, 42, 43
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High Courts20 Jun 2022Disposed Of

Nagender Pal Sharma Vs Vidya Sharma

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0052

Hindu Adoption And Maintenance Act, 1956 — Section 23, 23(2)Protection Of Women From Domestic Violence Act, 2005 — Section 20(2)
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High Courts20 Jun 2022Dismissed

Sesh Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0049

Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 — Section 3, 4, 8, 9Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(ii)(C)Code Of Criminal Procedure, 1973 — Section 313
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High Courts20 Jun 2022Disposed Of

Suresh Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0048

Indian Penal Code, 1860 — Section 34, 323, 341, 342, 370, 374, 376Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 75, 79Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8
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High Courts20 Jun 2022Disposed Of

Renu Devi Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0047

Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 437, 439Indian Penal Code, 1860 — Section 34, 354A, 370, 376, 376R, 376W, 506, 511Protection Of Children From Sexual Offences Act, 2012 — Section 6, 10, 17, 18
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High Courts20 Jun 2022Disposed Of

Gurdhayan Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0045

Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307, 323, 336, 341, 506Arms Act, 1959 — Section 25, 29B, 30
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High Courts20 Jun 2022Dismissed

Akhil Sharma Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0042

Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 169, 439Indian Penal Code, 1860 — Section 34, 109, 147, 148, 149, 201, 302, 307, 320, 323, 325, 326, 354, 354B, 440Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 3(1)(r), 3(1)(s), 3(1)(w), 3(2)(va)
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