High Courts13 Jun 2022Dismissed
Rakesh Sharma And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0020
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 27 of 48
High Courts13 Jun 2022Disposed Of
Sushma Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0019
High Courts13 Jun 2022Disposed Of
Krishan Chand Vs Barat Khera And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0018
High Courts13 Jun 2022
Bhanu Kumari Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0017
High Courts13 Jun 2022Disposed Of
Raj Kapoor Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0016
Constitution Of India, 1950 — Article 226
High Courts13 Jun 2022Disposed Of
Hirday Ram And Others Vs Regional Provident Fund Commissioner, Employees Provident Fund Organisation And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0015
High Courts13 Jun 2022Disposed Of
Budhi Singh Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0014
High Courts13 Jun 2022Dismissed
Dinesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0013
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts13 Jun 2022Disposed Of
Raj Kapoor Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0012
Constitution Of India, 1950 — Article 226
High Courts10 Jun 2022Allowed
Naveen Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0010
Indian Penal Code, 1860 — Section 147, 149, 323, 341Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Section 3Protection Of Civil Rights Act, 1955 — Section 7
High Courts10 Jun 2022Disposed Of
Hem Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0008
High Courts09 Jun 2022Dismissed
Jabna Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0011
High Courts03 Jun 2022Disposed Of
Dalip Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0007
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 186, 189, 406, 498A, 504, 506
High Courts03 Jun 2022Disposed Of
Javed Ali Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0006
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 406, 498A
High Courts03 Jun 2022Disposed Of
Mohan Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0004
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Motor Vehicles Act, 1988 — Section 181, 192
High Courts02 Jun 2022Disposed Of
H.P. State Election Department Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0005
Constitution Of India, 1950 — Article 324, 324(1)Representation Of The People Act, 1950 — Section 13CCRepresentation Of The People Act, 1951 — Section 28A
High Courts01 Jun 2022Allowed
Rafik Mohammad And Others Vs Nasreen BIBI And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0003
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts01 Jun 2022Disposed Of
Ramesh Singh Bisht Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0002
Indian Penal Code, 1860 — Section 354D, 506, 509Information Technology Act, 2000 — Section 66(C)Code Of Criminal Procedure, 1973 — Section 438
High Courts01 Jun 2022Disposed Of
Trilok Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0001
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18A
High Courts31 May 2022Disposed Of
Sandeep Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0092
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37