High Courts31 May 2022Dismissed
Kangra Central Cooperative Bank Dharamsala Ltd Vs Subash Chand And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0091
Himachal Pradesh Co Operative Societies Act, 1968 — Section 72
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 28 of 48
High Courts30 May 2022Allowed
Ratti Ram Sharma Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0098
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354A, 354B, 354D, 504, 506
High Courts30 May 2022Disposed Of
Ajay Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0097
Negotiable Instruments Act, 1881 — Section 138
High Courts30 May 2022Dismissed
Municipal Corporation Shimla Vs Nand Lal
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0096
High Courts30 May 2022Dismissed
Shyam Singh Vs H.P. State Cooperative Bank Ltd And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0095
High Courts30 May 2022Disposed Of
Pushpinder Thakur And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0094
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts30 May 2022Dismissed
Miss Tara Vati Vs UCO Bank
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0093
Code Of Civil Procedure, 1908 — Section 115, Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 41, 41(b), 41(h)
High Courts30 May 2022Disposed Of
Raj Rani Vs Diwan Chand
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0090
High Courts30 May 2022Dismissed
Chanchal Kumar Vs Prem Parkash And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0089
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 26 Rule 9
High Courts27 May 2022Disposed Of
Sanyog Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 307, 333, 353, 397Evidence Act, 1872 — Section 27
High Courts27 May 2022Disposed Of
Netar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0087
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406 409
High Courts27 May 2022Dismissed
Vijay Kumar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0086
High Courts27 May 2022Disposed Of
Tej Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0085
High Courts27 May 2022Disposed Of
Bittu Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0084
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 25, 29, 37, 67
High Courts26 May 2022Disposed Of
Pranav Garg Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0083
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506
High Courts25 May 2022Dismissed
Goverdhan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0082
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts25 May 2022
Tara Chand And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0081
Indian Penal Code, 1860 — Section 34, 323, 325, 506, 506IIScheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x)Probation Of Offenders Act, 1958 — Section 3, 4
High Courts25 May 2022Allowed
Alka Rani Vs Amar Nath
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0080
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 3
High Courts25 May 2022Dismissed
Parmodh Singh Vs Madan Lal And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0079
High Courts25 May 2022Disposed Of
Ankush Sharma Vs Rattan Lal And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0078