High Courts20 May 2022Disposed Of
D.C. Chandel Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0055
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 30 of 48
High Courts19 May 2022Dismissed
Subeena Sabri Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0058
Constitution Of India, 1950 — Article 14, 16, 340, 341, 341(1), 342, 342(1)
High Courts19 May 2022Dismissed
State Of H.P And Others Vs Akalmani
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0057
High Courts18 May 2022Disposed Of
Nirmala Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0054
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts18 May 2022Disposed Of
Maan Dutt Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0053
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A
High Courts18 May 2022Disposed Of
Mhabeni Envy Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0052
Code Of Criminal Procedure, 1973 — Section 437, 438, 439Indian Penal Code, 1860 — Section 120B, 201, 420Foreigners Act, 1946 — Section 14
High Courts17 May 2022Dismissed
Taranjeet Singh Alias Badal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0051
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 364
High Courts17 May 2022Disposed Of
Vajid Ali Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0050
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts17 May 2022Dismissed
Ramesh Chand And Others Vs Om Raj And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0049
Constitution Of India, 1950 — Article 227, 374(4)Code Of Civil Procedure, 1908 — Section 2(2), 2(9), 11, 96, 100, 115, Order 2 Rule 2, Order 8, Order 8 Rule 1(A), Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6A(2), 8 Rule 6A(3), Order 8 Rule 6A(4), Order 8 Rule 6B, Order 8 Rule 6C, Order 8 Rule 6D, Order 8 Rule 6E, Order 8 Rule 6F, Order 8 Rule 6G, Order 8 Rule 8, Order 8 Rule 9, Order 20 Rule 5, Order 20 Rule 6, Order 20 Rule 6A, Order 20 Rule 6A(1), Order 20 Rule 6B, Order 20 Rule 19, Order 20 Rule 19(1), Order 20 Rule 19(2), Order 21 Rule 1, Order 41 Rule 1, Order 41 Rule 22, Order 41 Rule 22(1)Limitation Act, 1963 — Section 3(2)(b), 5
High Courts13 May 2022Dismissed
Kehri Devi And Others Vs Kamla Devi And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0047
Hindu Succession Act, 1956 — Section 6, 6(5)Evidence Act, 1872 — Section 58
High Courts13 May 2022Disposed Of
Sunita Devi Vs Amit Kumar Vashisht And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0046
High Courts13 May 2022Disposed Of
Tenzin Lhakpa Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0045
Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 7, 7A, 8Indian Penal Code, 1860 — Section 120B, 419, 420, 468, 471
High Courts13 May 2022Allowed
Satvir Singh @ Keshav Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0044
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 61, 85
High Courts13 May 2022
State Of H.P And Others Vs Bachittar Singh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0043
Central Civil Services (Pension) Rules, 1972 — Rule 49(1), 49(3)
High Courts13 May 2022Disposed Of
Rajat Deep Vs Birender Chauhan
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0042
High Courts13 May 2022Dismissed
Vijay Kumar Sood Vs Birender Chauhan
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0041
Negotiable Instruments Act, 1881 — Section 138, 138(b)Code Of Criminal Procedure, 1973 — Section 482
High Courts13 May 2022Disposed Of
Maneesh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0040
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 354D, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts13 May 2022Disposed Of
Abhishek Negi And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0039
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 409, 465, 467, 468, 471, 472
High Courts13 May 2022Disposed Of
Tersam Singh And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0038
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338, 406, 498A
High Courts12 May 2022Allowed
Prem Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0037
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6