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High Court Of Himachal Pradesh judgments, 2022

956 judgments · page 31 of 48

High Courts12 May 2022Disposed Of

Sapna Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 05 SHI CK 0031

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37Motor Vehicles Act, 1988 — Section 181, 196
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High Courts12 May 2022Dismissed

Ibrahim Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 05 SHI CK 0030

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 201, 120B, 363, 366A, 370(4), 506
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High Courts09 May 2022Dismissed

Jeet Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 05 SHI CK 0025

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Code Of Criminal Procedure, 1973 — Section 439
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High Courts04 May 2022Disposed Of

Gaurav Verma Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 05 SHI CK 0018

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
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High Courts04 May 2022Disposed Of

Ankit Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 05 SHI CK 0017

Code Of Criminal Procedure, 1973 — Section 154, 164, 439Indian Penal Code, 1860 — Section 376, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
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