High Courts20 Jun 2022Disposed Of
Ritu Verma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0040
Code Of Criminal Procedure, 1973 — Section 161, 164, 438Indian Penal Code, 1860 — Section 34, 323, 342, 376, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 26 of 48
High Courts17 Jun 2022Disposed Of
Rangeela Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0039
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 25, 29
High Courts17 Jun 2022Disposed Of
Himachal Road Transport Corporation Vs Anshul And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0032
Motor Vehicles Act, 1988 — Section 140
High Courts17 Jun 2022Disposed Of
Rajinder Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0031
High Courts17 Jun 2022Disposed Of
Amandeep Kaushal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0030
Indian Penal Code, 1860 — Section 313, 376
High Courts17 Jun 2022Disposed Of
M/S Laxmi Roller Flour Mills (P) Limited Vs H.P. State Electricity Board And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0029
High Courts17 Jun 2022Allowed
Shantanu Jetali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 420
High Courts17 Jun 2022Disposed Of
Dalip Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0027
Indian Penal Code, 1860 — Section 279, 304, 304A, 337
High Courts17 Jun 2022Allowed
Gita Devi And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0026
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 451, 504, 506
High Courts17 Jun 2022Allowed
Dev Raj Kapta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0025
Indian Penal Code, 1860 — Section 420
High Courts17 Jun 2022Disposed Of
Puroshatam Shara Vs Virender Singh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0024
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts17 Jun 2022Disposed Of
Om Dutt And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0023
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 452, 467, 468, 471, 506
High Courts17 Jun 2022Allowed
Rajender Kumar Thakur Vs Bishma And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0022
Workmen's Compensation Act, 1923 — Section 22
High Courts16 Jun 2022Disposed Of
Jatinder Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0038
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 341
High Courts16 Jun 2022Allowed
Bhim Sen Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0037
Constitution Of India, 1950 — Article 14, 16Punjab Civil Services Rules Volume I — Rule 3.17(ii)
High Courts14 Jun 2022Dismissed
Karan Singh Pathania Vs Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0036
High Courts14 Jun 2022Dismissed
Moti Lal And Others Vs Shankar Kumar
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0035
Himachal Pradesh Urban Rent Control Act, 1987 — Section 2(d), 14(2), 14(3), 14(c), 18, 24(5)
High Courts14 Jun 2022Dismissed
Devi Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0034
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Jun 2022Disposed Of
Narinder Pal And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0033
Code Of Criminal Procedure, 1973 — Section 107, 108, 109, 110, 111, 112, 113, 114, 116, 145, 146, 150, 482
High Courts13 Jun 2022Disposed Of
Manjna Devi Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0021
Constitution Of India, 1950 — Article 226