High Courts12 Jul 2022Disposed Of
Ram Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0013
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 23 of 48
High Courts11 Jul 2022Dismissed
Yogesh Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0012
Constitution Of India, 1950 — Article 226
High Courts11 Jul 2022Dismissed
Anant Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0011
Constitution Of India, 1950 — Article 226
High Courts11 Jul 2022Dismissed
Tulsa Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0010
Constitution Of India, 1950 — Article 226
High Courts11 Jul 2022Dismissed
Asha Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0009
Constitution Of India, 1950 — Article 226
High Courts07 Jul 2022Disposed Of
Gopal Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0008
Constitution Of India, 1950 — Article 226
High Courts07 Jul 2022Disposed Of
Kesar Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0007
High Courts06 Jul 2022Dismissed
Vikrant Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0006
Constitution Of India, 1950 — Article 226
High Courts06 Jul 2022Disposed Of
Taruna Devi Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0005
Constitution Of India, 1950 — Article 226
High Courts06 Jul 2022
Tarsem Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0004
Constitution Of India, 1950 — Article 19, 20, 21Code Of Criminal Procedure, 1973 — Section 2(u), 24, 91, 161, 164, 165, 172(2), 173, 173(3), 173(5), 173(6), 199(2), 207, 208, 225, 243, 301(1), 301(2), 302, 308, 311, 321, 377, 386, 439(2)Indian Penal Code, 1860 — Section 147, 149, 332, 353, 452, 506
High Courts06 Jul 2022Disposed Of
Urmil Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0003
Constitution Of India, 1950 — Article 226, 309Himachal Pradesh Panchayati Raj Act, 1994 — Section 2 (13B)
High Courts01 Jul 2022Allowed
Rajender Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0002
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 304A, 307, 323, 337, 338, 420, 452, 467, 468, 471, 506Motor Vehicles Act, 1988 — Section 181, 185, 196Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts01 Jul 2022Dismissed
Sohan Lal Verma Vs State Of HP And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0001
High Courts30 Jun 2022Dismissed
Nish Devi Widow Of Late Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0088
Constitution Of India, 1950 — Article 226
High Courts30 Jun 2022Dismissed
Reena Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0087
Constitution Of India, 1950 — Article 226
High Courts29 Jun 2022Dismissed
Jai Pal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0086
Constitution Of India, 1950 — Article 226
High Courts29 Jun 2022Dismissed
Anita Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0085
Constitution Of India, 1950 — Article 226
High Courts29 Jun 2022Dismissed
Golu Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0084
Constitution Of India, 1950 — Article 226Hindu Succession Act, 1956 — Section 6(4)Himachal Pradesh Panchayati Raj Act, 1994 — Section 13A
High Courts29 Jun 2022Dismissed
Reena Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0083
Constitution Of India, 1950 — Article 226
High Courts29 Jun 2022Dismissed
Balbir Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0082
Hindu Succession Act, 1956 — Section 6(A), 13(A)