High Courts08 Sept 2020Disposed Of
Ved Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0108
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 60 of 130
High Courts08 Sept 2020
Attar Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0107
Indian Penal Code, 1860 — Section 376(2)(f)(i), 506Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts08 Sept 2020Disposed Of
Hitesh Gandhi Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0105
High Courts08 Sept 2020Disposed Of
Kuldeep Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0104
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts07 Sept 2020Dismissed
Kamal Kishor Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0207
Constitution Of India, 1950 — Article 226
High Courts07 Sept 2020Allowed
Jawahar Lal Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0206
Constitution Of India, 1950 — Article 19(1)(f), 226, 300A
High Courts07 Sept 2020Disposed Of
Rahul Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0205
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 34, 54, 201, 307, 323, 325, 341, 506
High Courts07 Sept 2020Disposed Of
Bishamber Singh Rana Vs State Of H.P And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0204
High Courts07 Sept 2020Allowed
Saurabh Bhardwaj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0203
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 408, 420
High Courts07 Sept 2020Disposed Of
Raj Kumari & Others Vs R.D. Dhiman
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0202
High Courts07 Sept 2020Disposed Of
Joginder Singh Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0201
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts07 Sept 2020Disposed Of
Usha Devi Vs R.P. Verma
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0199
High Courts07 Sept 2020Disposed Of
Sandeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0198
High Courts07 Sept 2020Disposed Of
Achhar Dutt Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0196
High Courts07 Sept 2020Disposed Of
Nirmal Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0195
High Courts07 Sept 2020Disposed Of
Rameshwar Vs H.P. State Electricity Board Ltd & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0194
High Courts07 Sept 2020Disposed Of
Lekh Ram Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0193
High Courts07 Sept 2020Disposed Of
Sushil Kumar Vs Dr. Som Raj Kalia & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0191
High Courts07 Sept 2020Dismissed
Vijay Kumar Chandel Vs D.C. Rana And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0190
High Courts07 Sept 2020Disposed Of
Roshan Lal Vs State Of H.P. Through Pr. Secretary (I &PH) & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0189