High Courts07 Sept 2020Disposed Of
Prem Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0188
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 61 of 130
High Courts07 Sept 2020Allowed
Kailash Chand Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0187
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 408, 420
High Courts07 Sept 2020Disposed Of
Rajesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0186
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 54, 328, 376
High Courts07 Sept 2020Disposed Of
Atma Ram Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0185
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts07 Sept 2020
Anil Kumar Vs Moti Lal Kapila
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0184
Code Of Civil Procedure, 1908 — Order 22 Rule 3
High Courts07 Sept 2020Disposed Of
Hans Raj & Others Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0183
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts07 Sept 2020Dismissed
Surinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0181
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29, 61, 85
High Courts07 Sept 2020Allowed
Shakuntla Devi Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0111
High Courts07 Sept 2020Disposed Of
Shetu Ram Vs Anuradha Thakur & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0079
High Courts07 Sept 2020Disposed Of
Himachal Pradesh Horticultural Products Marketing & Processing Corporation Limited Vs Kameleshwar Singh Kaundal & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0078
High Courts07 Sept 2020Disposed Of
Karun Nagar And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0077
Himachal Pradesh Financial Rules 2009, — Rule 10, 170(5)
High Courts07 Sept 2020Disposed Of
State Of H.P. And Others Vs Sunder Ram
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0076
High Courts04 Sept 2020Disposed Of
Kamal Husain Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0058
Constitution Of India, 1950 — Article 21Himachal Pradesh Excise Act, 2011 — Section 39(1)(a)Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts04 Sept 2020Disposed Of
Puran Singh Vs Manmohan Sharma
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0057
High Courts04 Sept 2020Disposed Of
Jyoti Prakash Vs State Of HP And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0056
High Courts04 Sept 2020Dismissed
Laxman Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0055
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 24, 27A, 29, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Sept 2020Dismissed
Surender Kumar Vs State Of H.P & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0054
Constitution Of India, 1950 — Article 14, 16
High Courts04 Sept 2020
Geeta Ram Vs S.S. Kanwar
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0053
High Courts04 Sept 2020Disposed Of
Sumit Kumar Thakur & Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0052
High Courts04 Sept 2020Disposed Of
Kusum Lata Vs Rohit Jamwal & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0051