High Courts10 Sept 2020Disposed Of
Sarif Mohd Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0132
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 59 of 130
High Courts10 Sept 2020Dismissed
Harvinder Singh Vs Sanjay Aggarwal
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0130
Code Of Criminal Procedure, 1973 — Section 243(2)
High Courts10 Sept 2020Disposed Of
Arjun Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0129
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 304
High Courts09 Sept 2020Allowed
Nand Kishore Gupta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0180
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts09 Sept 2020Disposed Of
Bhagat Ram Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0179
High Courts09 Sept 2020Disposed Of
Ramesh Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0178
High Courts09 Sept 2020Disposed Of
Bhupinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0177
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts09 Sept 2020
Om Prakash Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0176
High Courts09 Sept 2020Allowed
Nikhil Thakur And Anr Vs State Of H.P And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0175
Indian Penal Code, 1860 — Sections 120B, 147, 148, 149, 323, 307, 341, 342, 346, 354D, 366, 420, 452, 467, 468, 471, 506Motor Vehicles Act, 1988 — Section 181, 341, 342, 346, 354D, 366Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts09 Sept 2020
Chaman Lal Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0174
High Courts09 Sept 2020Dismissed
Suresh Kumar Vs Pooja
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0173
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts09 Sept 2020Disposed Of
Vimal Kumar Vs Deepak Jamwal
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0144
Negotiable Instruments Act, 1881 — Section 138
High Courts09 Sept 2020Disposed Of
Meera Devi Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0128
Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Sept 2020Disposed Of
Basheer Mohammad Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0127
High Courts09 Sept 2020Dismissed
Vaibhav Singh Vs Central Board Of Secondary Education And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0126
Constitution Of India, 1950 — Article 226
High Courts09 Sept 2020Dismissed
Deepak Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0125
Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 21, 22Code Of Criminal Procedure, 1973 — Section 173, 439
High Courts09 Sept 2020Disposed Of
Ramesh Chand Alias Maheshu Mam Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0124
Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 20, 29Indian Penal Code, 1860 — Section 201
High Courts08 Sept 2020Allowed
Bimla Devi Vs State Of H.P. And Ors.
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0182
High Courts08 Sept 2020Disposed Of
Ishwar Dass Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0110
Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 8, 10Code Of Criminal Procedure, 1973 — Section 154, 164
High Courts08 Sept 2020Disposed Of
Nain Singh And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0109
Code Of Criminal Procedure, 1973 — Section 439