High Courts14 Sept 2020Disposed Of
Shanti Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0210
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 57 of 130
High Courts14 Sept 2020Disposed Of
Gian Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0209
High Courts14 Sept 2020Disposed Of
Shimla Educational Society Trust & Another Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0208
High Courts11 Sept 2020Disposed Of
Ajay Kumar Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0150
High Courts11 Sept 2020Disposed Of
Manohar Lal Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0149
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts11 Sept 2020Disposed Of
Ranjeet Singh Vs Yunis Khan And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0148
Contempt Of Courts Act, 1971 — Section 12
High Courts11 Sept 2020Disposed Of
Maheshwar Singh Vs Anil Kumar Bahri
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0147
High Courts11 Sept 2020Disposed Of
Ghanshyam Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0146
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts11 Sept 2020Disposed Of
Surinder Kumar Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0145
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts10 Sept 2020Dismissed
Anil Kumar Vs Punjab National Bank Gagret
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0172
Code Of Criminal Procedure, 1973 — Section 482
High Courts10 Sept 2020Dismissed
Ankush Sharma Vs Sunita Devi & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0171
High Courts10 Sept 2020Disposed Of
Om Parkash Vs Sandeep Bhatnagar And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0170
High Courts10 Sept 2020Dismissed
Pradeep Kumar Vs State Of HP And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0169
High Courts10 Sept 2020Allowed
Rustamb Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0168
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 147, 149, 332, 333, 353, 504
High Courts10 Sept 2020Allowed
Liyakat Ali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0167
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 147, 149, 332, 333, 353, 504
High Courts10 Sept 2020Allowed
Jaan Bibi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0166
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 147, 149, 332, 333, 353, 504
High Courts10 Sept 2020Disposed Of
Nirmal Kumar Vs H.P. State Electricity Board Limited & Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0165
High Courts10 Sept 2020Allowed
Vijay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0164
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 120B, 420, 467, 471
High Courts10 Sept 2020Dismissed
Jaan Mohammad Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0163
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 147, 149, 332, 333, 353, 504
High Courts10 Sept 2020Disposed Of
Raghav Sood Vs Himachal Pradesh University & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0162