High Courts04 Sept 2020Disposed Of
Anila Katoch Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0050
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 62 of 130
High Courts04 Sept 2020Allowed
Gauri Shankar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0049
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(1), 10(6), 10(7)Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12Information Technology Act, 2000 — Section 67A
High Courts04 Sept 2020Disposed Of
Roshan Lal Vs Arun Kumar Sharma And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0048
High Courts04 Sept 2020Disposed Of
Sansar Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0047
High Courts04 Sept 2020Disposed Of
Rakesh Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0045
Constitution Of India, 1950 — Article 12, 14, 16, 16(1)
High Courts04 Sept 2020Dismissed
Bhajan Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0044
Constitution Of India, 1950 — Article 14, 16
High Courts04 Sept 2020Disposed Of
Ravi Nandan & Others Vs Dr. Amarjit K. Sharma
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0043
High Courts04 Sept 2020Allowed
Susheel Kumar Awasthi And Others Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0042
High Courts04 Sept 2020Disposed Of
Desh Raj & Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0041
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts04 Sept 2020Allowed
Rohit Kumar Rana Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0039
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471
High Courts04 Sept 2020Dismissed
Surender Nikhil Gupta Vs Union Of India & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0038
High Courts04 Sept 2020Dismissed
Ghanshyam Dass Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0037
Constitution Of India, 1950 — Article 14, 16
High Courts04 Sept 2020Disposed Of
Jagdeep Rana Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0036
Code Of Criminal Procedure, 1973 — Section 156(3), 438Indian Penal Code, 1860 — Section 120B, 406, 408, 409, 420Prevention Of Corruption Act, 1988 — Section 13(2)
High Courts04 Sept 2020Dismissed
Ankit Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0035
High Courts04 Sept 2020Disposed Of
Gorkhu Ram Vs State OF Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0034
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 468, 471
High Courts04 Sept 2020Disposed Of
Pradeep Kumar Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0033
Indian Penal Code, 1860 — Section 143, 188Himachal Pradesh Essential Services (Maintenance) Act, 1973 — Section 70
High Courts04 Sept 2020
Krishna Kumari Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0032
High Courts04 Sept 2020Disposed Of
Ajay Kumar Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0031
Indian Penal Code, 1860 — Section 34, 451, 504Code Of Criminal Procedure, 1973 — Section 279, 337Motor Vehicles Act, 1988 — Section 185, 186
High Courts04 Sept 2020
Bansi Ram Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0030
High Courts04 Sept 2020
Suresh Chand Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0029