High Courts06 Nov 2012
Krishan Dev Sahani Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 420, 467, 468
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 9 of 85
High Courts06 Nov 2012Allowed
Charan Dass (Deceased) Legal Representatives of Late Sh. Charan Dass vide Court''s order dt. 29.6.2010 (Smt. Phollo Devi, Hem Raj, Hira Devi and Gira Devi, Budhi Singh, Dhram Chand and Bir Chand Vs Dole Ram and Others
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0084
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 9, 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts06 Nov 2012
Baljeet Singh Vs The State of H.P. and Sh. Sarwan Kumar B and R Division, HPPWD Joginder Nagar, Distt. Mandi, H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0082
High Courts06 Nov 2012
Sh. Ram Parkash and Others Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0067
High Courts06 Nov 2012
Smt. Narain Bhagti and Smt. Akalmani Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0066
High Courts06 Nov 2012
Sh. Jagdish Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0061
High Courts06 Nov 2012
Smt. Amarjit Kaur Vs The Forest Corporation and The Divisional Manager, Forest Corporation Sale Depot Mataruwala
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0053
High Courts06 Nov 2012
Sh. Salig Ram Vs Sh. Krishan Chand, Sh. Bala Ram, Sh. Ramesh Kumar and Sh. Barfu Ram
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0049
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Nov 2012
Piar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Prevention of Corruption Act, 1988 — Section 13, 13(2), 13(i)(d), 7
High Courts06 Nov 2012
Sh. Parma Nand and Sh. Beer Singh Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0043
High Courts06 Nov 2012Dismissed
Shri Chaman Lal, typist, Agro Economic Research Centre, Himachal Pradesh University, Shimla Vs The Himachal Pradesh University
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0041
High Courts06 Nov 2012
Smt. Pawan Kumari Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0039
High Courts06 Nov 2012
Sh. Gopi Chand Vs State of Himachal Pradesh, Director of Higher Education, Himachal Pradesh, Shimla-171001, Principal, Government Degree College Reckong Peo, Tehsil Kalpa, District Kinnaur, H.P. and Principal, Government Senior Secondary School Katgaon, Tehsil Nichar, District Kinnaur, H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0032
High Courts06 Nov 2012Dismissed
Shakti Swaroop Sharma Vs H.P. State Electricity Board Ltd. and Others
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0002
High Courts05 Nov 2012
Shri Sham Mahajan Vs HP State Co-Operative Bank Ltd.
High Court Of Himachal Pradesh · (2013) 2 ShimLC 603
High Courts05 Nov 2012
Sh. Om Parkash Awasthi and Smt. Shyama Awasthi Vs Smt. Nidhi Awasthi
High Court Of Himachal Pradesh · (2013) 1 ShimLC 558
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 29
High Courts05 Nov 2012
Smt. Savitari Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0095
Constitution of India, 1950 — Article 226
High Courts05 Nov 2012
Anjana Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0092
High Courts05 Nov 2012
Shri Sikander Negi Vs H.P. Vidhan Sabha though the Secretary, Council Chamber, Shimla-4 and The Secretary, H.P. Vidhan Sabha, Council Chamber, Shimla-4
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0080
High Courts05 Nov 2012
Kuldeep Kumar Dass Vs State of Himachal Pradesh, Station House Officer, Gagret, Tehsil Amb, District Una, H.P. and Shri Des Raj
High Court Of Himachal Pradesh · (2013) 1 ShimLC 1
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(1), 156(1), 156(3)Penal Code, 1860 (IPC) — Section 147, 156, 200, 323, 354