High Courts29 Oct 2012Allowed
Krishan Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) LabIC 59
Industrial Disputes Act, 1947 — Section 25B, 25F, 25G, 25H, 29
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 11 of 85
High Courts19 Oct 2012
Anil Kumar Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2013) LabIC 314
Constitution of India, 1950 — Article 14, 16
High Courts19 Oct 2012Dismissed
Bhadri and Another Vs Smt. Suma Devi and Others
High Court Of Himachal Pradesh · AIR 2013 HP 4
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Succession Act, 1925 — Section 63
High Courts19 Oct 2012
Sanjeev Kumar Vs State
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0008
Constitution of India, 1950 — Article 21Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995 — Section 3, 3 A
High Courts19 Oct 2012Dismissed
Prem Singh and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) LabIC 313
High Courts19 Oct 2012
Sh. Dola Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) LabIC 315
High Courts16 Oct 2012Allowed
Pawan Kumar Vs M/s. J.R. Mehta, Orchard Proprietor and Sh. Balbir Singh Mehta
High Court Of Himachal Pradesh · (2013) 2 ShimLC 612
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 506(I)
High Courts16 Oct 2012
Jagat Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) LabIC 540
High Courts16 Oct 2012
Nirmal Singh Kukreja Vs Suraj Gupta and Others
High Court Of Himachal Pradesh · AIR 2013 HP 23 : (2013) 3 BC 479
Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib)
High Courts12 Oct 2012Dismissed
State Bank of Patiala and Others Vs Shammi Kumar and Another
High Court Of Himachal Pradesh · (2013) LabIC 297
Constitution of India, 1950 — Article 311(2)
High Courts12 Oct 2012
Shri M.S. Thakur, Shri M.K. Sharma, Shri Vikash Mahajan and Shri Rakesh Bhardwaj Vs Satluj Jal Vidyut Nigam
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0045
High Courts12 Oct 2012Dismissed
Prabhato Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0034
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 311(2)
High Courts12 Oct 2012
Ms. Neeraj Sharma Vs Sh. Kulbhushan Sharma
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0033
Evidence Act, 1872 — Section 106Hindu Marriage Act, 1955 — Section 24
High Courts12 Oct 2012Disposed Off
Moti Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 751
High Courts11 Oct 2012Dismissed
Ravi Kumar and Ors Vs Dharmu Ram
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0024
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 41 Rule 27
High Courts11 Oct 2012Allowed
Himachal Pradesh B.Ed. Colleges Association (Regd.) Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 ShimLC 41
Constitution of India, 1950 — Article 142National Council for Teacher Education Act, 1993 — Section 12, 27, 3, 31, 32
High Courts11 Oct 2012Dismissed
M/s Roshan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0018
Constitution of India, 1950 — Article 14, 226
High Courts11 Oct 2012Dismissed
Dr. (Mrs.) Ashu Bhardwaj Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 1 ShimLC 77
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 354
High Courts10 Oct 2012Dismissed
Rajinder Singh Vs Sh. Pania Ram and Others
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0046
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 20 Rule 5, Order 32 Rule 12, Order 32 Rule 13, 11Hindu Minority and Guardianship Act, 1956 — Section 11, 4(b), 6
High Courts10 Oct 2012Allowed
Ashraf Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0019