COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2012

1,698 judgments · page 12 of 85

High Courts09 Oct 2012Allowed

Mathura alias Rekha Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) CriLJ 1987 : (2013) 1 Crimes 356 : (2013) 2 RCR(Criminal) 143 : (2013) 1 ShimLC 250

Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50

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High Courts08 Oct 2012

Sh. Mehar Singh Dass Vs H.P. Road Transport Corporation

High Court Of Himachal Pradesh · (2013) LabIC 423

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 311(2)

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High Courts08 Oct 2012

Naushad Ali @ Nishu Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) 3 Crimes 57 : (2012) 3 ShimLC 1719

Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(k), 3, 64, 7APenal Code, 1860 (IPC) — Section 363, 366, 376

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High Courts05 Oct 2012

Rajender Kumar Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2013) CriLJ 2461

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts04 Oct 2012Disposed Off

Commissioner of Income Tax Vs Smt. Supriya Gill

High Court Of Himachal Pradesh · (2012) 10 SHI CK 0048

Income Tax Act, 1961 — Section 80IA, 80IB

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High Courts04 Oct 2012Dismissed

Commissioner, Central Excise Chandigarh, Central Revenue Building, Plot No. 19, Sector 17-C, Chandigarh Vs M/s Deepak Spinners Ltd.

High Court Of Himachal Pradesh · (2013) 38 STT 101 : (2013) 57 VST 295

Finance Act, 1994 — Section 68(2)

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High Courts04 Oct 2012Dismissed

Bhuvneshwar Dutt Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 10 SHI CK 0041

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts04 Oct 2012Dismissed

M/s Sintex Industries Ltd., Bilanwali Road, Baddi, Tehsil Nalagarh, District Solan, H.P. Vs Phool Kumar Phool Kumar Vs M/s Sintex Industries Ltd., Bilanwali Road, Baddi, Tehsil Nalagarh, District Solan, H.P.

High Court Of Himachal Pradesh · (2013) 1 ACC 292 : (2013) 137 FLR 102

Workmens Compensation Act, 1923 — Section 2(e), 2(n), 30, 4, 4A(3)

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High Courts04 Oct 2012

Smt. Bisero Devi Vs The State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 10 SHI CK 0036

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High Courts04 Oct 2012Dismissed

Netar Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 10 SHI CK 0030

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts04 Oct 2012

Ashwani Kumar and Shri Lekh Ram Vs The Secretary, HP State Electricity Board, Vidyut Bhavan, Kumar House, Shimla, Himachal Pradesh, Executive Engineer, HP State Electricity Board, Division Joginder Nagar, District Mandi, Himachal Pradesh and Labour Commissioner, Government of Himachal Pradesh, Shimla District, Shimla

High Court Of Himachal Pradesh · (2012) 10 SHI CK 0029

Industrial Disputes Act, 1947 — Section 25F

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High Courts04 Oct 2012

State of Himachal Pradesh Vs Puran Chand

High Court Of Himachal Pradesh · (2012) 10 SHI CK 0023

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 114, 27Penal Code, 1860 (IPC) — Section 302, 376, 378

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High Courts04 Oct 2012

Surinder Singh alias Jat Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 10 SHI CK 0021

Penal Code, 1860 (IPC) — Section 302, 304, 325

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High Courts04 Oct 2012Dismissed

Commissioner of Income Tax, Shimla Vs The Kangra Central Cooperative Bank Ltd., Dharamshala

High Court Of Himachal Pradesh · (2012) 254 CTR 306 : (2012) 211 TAXMAN 529

Income Tax Act, 1961 — Section 80P(1), 80P(2)(a)(i)

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High Courts03 Oct 2012Dismissed

Shri Roshan Lal and Sh. Guna Nand Dutt Vs Smt. Meena Kumari and Others

High Court Of Himachal Pradesh · (2012) 10 SHI CK 0042

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100

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High Courts03 Oct 2012

Dumunu Ram Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 10 SHI CK 0040

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High Courts03 Oct 2012

Janku Ram Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 10 SHI CK 0028

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High Courts03 Oct 2012

Shri Bhushan Lal Sharma Vs State of HP and Others

High Court Of Himachal Pradesh · (2012) 10 SHI CK 0027

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High Courts03 Oct 2012Dismissed

Inderjdeet Kaur Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 10 SHI CK 0020

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High Courts03 Oct 2012

Prem Chand Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 10 SHI CK 0016

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