COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2012

1,698 judgments · page 14 of 85

High Courts17 Sept 2012Dismissed

Rita Kumari Vs Deputy Commissioner, Mandi, District Mandi, Himachal Pradesh, S.D.O. (Civil), Sarkaghat, District Mandi, Himachal Pradesh, Naib Tehsildar, Sub Tehsil Sandhol, District Mandi, Himachal Pradesh and Smt. Anita Devi

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0081

Limitation Act, 1963 — Section 5

Read judgment

High Courts17 Sept 2012Dismissed

State of Himachal Pradesh Vs Shingara Singh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0079

Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A

Read judgment

High Courts17 Sept 2012Dismissed

State of Himachal Pradesh Vs Ram Chand, Harnam Singh, Sunil Kumar and Saroj Kumar

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0076

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 302, 34

Read judgment

High Courts17 Sept 2012Dismissed

State of H.P. Vs Maiky Lal and Jai Lal

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34

Read judgment

High Courts17 Sept 2012Dismissed

State of Himachal Pradesh Vs Bali Ram, Chintamani and Ranjeet Singh alias Giddi

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0071

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 307, 34

Read judgment

High Courts17 Sept 2012Dismissed

State of Himachal Pradesh Vs Vinod Kumar, Shubh Karan, Manoj Kumar @ Vipan and Smt. Sukanya Devi

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0067

Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 326, 34, 498A

Read judgment

High Courts17 Sept 2012Allowed

State of Himachal Pradesh Vs Rajinder Singh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0064

Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 106, 114, 27Penal Code, 1860 (IPC) — Section 302, 84

Read judgment

High Courts17 Sept 2012Dismissed

State of Himachal Pradesh Vs Baldev Raj

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0062

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15

Read judgment

High Courts17 Sept 2012Dismissed

State of Himachal Pradesh Vs Bal Krishan and Vijay Kumar

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 313, 332, 333, 34

Read judgment

High Courts17 Sept 2012

Kailash Chand Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0049

Read judgment

High Courts17 Sept 2012Dismissed

Jagan Nath Vs Punjab and Sindh Bank

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0048

Constitution of India, 1950 — Article 226

Read judgment

High Courts17 Sept 2012

Krishan Chand Vs State of Himachal Pradesh and Nutan Devi

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0038

Read judgment

High Courts17 Sept 2012Dismissed

Smt. Chananoo Devi Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0021

Read judgment

High Courts17 Sept 2012Dismissed

H.S. Thakur Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) CriLJ 1704 : (2013) 1 ShimLC 566

Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 120A, 120B, 201, 417, 419Prevention of Corruption Act, 1988 — Section 13(2)

Read judgment

High Courts17 Sept 2012Dismissed

Harish Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0007

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 186, 363, 366, 376

Read judgment

High Courts17 Sept 2012Allowed

Anand Verma Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0006

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 363, 366

Read judgment

High Courts17 Sept 2012Allowed

Narender Sharma Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 201, 302, 34

Read judgment

High Courts17 Sept 2012

Sanjay Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 409, 420, 465, 467, 511

Read judgment

High Courts14 Sept 2012Allowed

Dile Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0146

Read judgment

High Courts14 Sept 2012

Shimla Education Society and Trust Vs State of Himachal Pradesh and Others Laureate Educational Society, Bharari, Shimla Vs State of Himachal Pradesh, Director, Medical Education and Research, Himachal Pradesh, Shimla and Shivalik Education Welfare Society, Chhibar Complex, Kamla Nagar, Sanjauli, Shimla-6

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0055

Read judgment