COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2012

1,698 judgments · page 16 of 85

High Courts13 Sept 2012Dismissed

Satish Kumar Vs State of H.P. State of Himachal Pradesh Vs Satish Kumar

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 313, 377, 378(3)Penal Code, 1860 (IPC) — Section 302, 304(2), 304(II), 34, 448

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High Courts13 Sept 2012

Shri Rakesh Negi Alias Montu and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) 1 ShimLC 572

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 506

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High Courts13 Sept 2012Dismissed

Dinesh Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0057

Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 279, 304A, 337

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High Courts13 Sept 2012

Satya Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0056

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High Courts13 Sept 2012

Punita Kumari Vs H.P. University

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0036

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High Courts13 Sept 2012

Bhag Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0029

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High Courts13 Sept 2012

Daya Ram Dutt Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0028

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High Courts13 Sept 2012

Dev Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0027

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High Courts13 Sept 2012

Pritam Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0025

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High Courts13 Sept 2012

Kanta Devi Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0022

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High Courts13 Sept 2012

Aashima Sharma through next friend and natural guardian father, Sandesh Kumar Vs H.P. University and Principal, Maharaja Laxman Sen Post Graduate Memorial College

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0011

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High Courts12 Sept 2012Dismissed

State of Himachal Pradesh Vs Dittu Ram

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0075

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

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High Courts12 Sept 2012Allowed

Sh. Bhola Ram Vs The State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) CriLJ 1648

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)(b), 340Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 34

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High Courts12 Sept 2012Dismissed

State of Himachal Pradesh Vs Vijay Kumar and Sushil Kumar

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0069

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts12 Sept 2012

Sh. Baldev Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0051

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High Courts12 Sept 2012Allowed

Muvashar Hassan Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0050

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 498A

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High Courts12 Sept 2012

Mungla Devi through her General Power of Attorney Sh. Devinder Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0047

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High Courts12 Sept 2012

Bharat Bhushan Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0031

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High Courts12 Sept 2012

Bhupinder Kumar Dutt and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0030

Constitution of India, 1950 — Article 14

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High Courts12 Sept 2012

Chamaru Ram Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0026

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