COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2012

1,698 judgments · page 15 of 85

High Courts14 Sept 2012Dismissed

Shri K.R. Verma Vs Shri Rajinder Singh and Others Sh. Rajinder Singh, Smt. Meera Devi, Smt. Pushpa Devi and Smt. Radha Devi Vs Sh. K.R. Verma, Sh. Devender Singh, Smt. Santosh and Smt. Krishna Devi

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0054

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(4)Himachal Pradesh Land Revenue Act, 1954 — Section 107Registration Act, 1908 — Section 17, 17(1)(b), 49

High Courts14 Sept 2012

Mohan Lal Vs Himachal Pradesh State Electricity Board Limited and Executive Engineer, HPSEBL

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0053

High Courts14 Sept 2012Allowed

Court on Its Own Motion Vs The Chief Secretary to the Govt. of H.P. Shimla and Others Rutesh Kumar and In Re. Court on its own motion Vs The Chief Secretary to the Government of Himachal Pradesh, Shimla-171002 (H.P.) and Others

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0052

High Courts14 Sept 2012

Sh. Kapil Nayyar Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0046

High Courts14 Sept 2012

Sanjay Kumar Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0045

Constitution of India, 1950 — Article 14, 16

High Courts14 Sept 2012

Nek Mohammed Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0044

Constitution of India, 1950 — Article 14, 16

High Courts14 Sept 2012

Jeevan Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0043

Constitution of India, 1950 — Article 14, 16

High Courts14 Sept 2012

Ganesh Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0042

Constitution of India, 1950 — Article 14, 16

High Courts14 Sept 2012

Ramesh Chand Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0041

Constitution of India, 1950 — Article 14, 16

High Courts14 Sept 2012

Chain Singh Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0040

Constitution of India, 1950 — Article 14, 16

High Courts14 Sept 2012

Mohinder Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0039

Constitution of India, 1950 — Article 14, 16

High Courts14 Sept 2012Dismissed

Duni Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0024

Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Penal Code, 1860 (IPC) — Section 306

High Courts14 Sept 2012

Avinash Chopra Vs Mohan Singh Minhas and Sanjeev Kumar

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0009

Criminal Procedure Code, 1973 (CrPC) — Section 311, 319, 482Penal Code, 1860 (IPC) — Section 500

High Courts13 Sept 2012Dismissed

Shri Jai Prakash Gupta Vs Smt. Manorma Gupta

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0082

Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 45, 73Hindu Marriage Act, 1955 — Section 24

High Courts13 Sept 2012

Yamuna Dass @ Jamna Dass, through his General Power of Attorney Sh. Joginder Singh Vs Kartar alias Kartar Chand and Others

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0080

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

High Courts13 Sept 2012Dismissed

State of Himachal Pradesh Vs Sanjay Guleria alias Sanju

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0072

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 307, 333, 452

High Courts13 Sept 2012Dismissed

State of Himachal Pradesh Vs Dev Raj

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0070

Penal Code, 1860 (IPC) — Section 302

High Courts13 Sept 2012Dismissed

Vikram Singh Vs State of Himachal Pradesh State of Himachal Pradesh Vs Fauja Ram and Others

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0066

Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 313, 374(II), 378(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

High Courts13 Sept 2012Allowed

State of Himachal Pradesh Vs Sita Ram, Onkar Singh and Pyare Lal

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0065

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 304, 304(1), 323, 324, 34

High Courts13 Sept 2012Dismissed

State of Himachal Pradesh Vs Ramesh Chand, Jugni Devi and Kuldip

High Court Of Himachal Pradesh · (2012) 09 SHI CK 0063

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 306, 34, 498A