High Courts12 Sept 2012Dismissed
Avinash alias Manu Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 17 of 85
High Courts11 Sept 2012
Vijay Kumar Vs Union of India and Others
High Court Of Himachal Pradesh · AIR 2013 HP 9
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2(fb), 2(g), 3A, 4, 4(2)
High Courts11 Sept 2012
Des Raj Sood Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) 1 ShimLC 132
Constitution of India, 1950 — Article 14, 19(1)(g), 21, 226, 26(b)
High Courts10 Sept 2012
Indian Overseas Bank Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · AIR 2013 HP 11 : (2013) 2 BC 322
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 13(4)(a), 14, 17, 17(1)
High Courts10 Sept 2012
Vinod Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) LabIC 1812
High Courts10 Sept 2012
Indira Wati (Smt.) Vs Kumari Ranjana and others
High Court Of Himachal Pradesh · AIR 2013 HP 37 : (2012) 3 ShimLC 1776
Evidence Act, 1872 — Section 68Hindu Succession Act, 1956 — Section 15, 16Succession Act, 1925 — Section 63, 63(c)
High Courts06 Sept 2012
Mrs. Monika Guleria Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0133
High Courts06 Sept 2012Dismissed
Bharat Sanchar Nigam Ltd. and Another Vs Ramesh Chand
High Court Of Himachal Pradesh · (2013) LabIC 62
Industrial Disputes Act, 1947 — Section 25G, 25H
High Courts05 Sept 2012
Sh. Narender Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0141
High Courts05 Sept 2012Dismissed
Nirmala Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0137
High Courts05 Sept 2012Dismissed
Sanjay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1575
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 333, 353
High Courts05 Sept 2012
Sushma Devi Vs Ashok Kumar
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0123
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Sept 2012Allowed
Kuldeep Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts05 Sept 2012Allowed
Ranjit Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts05 Sept 2012
Heera Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0113
High Courts05 Sept 2012
Sh. Pawan Chauhan Vs I.C.I.C.I. Bank Ltd. and State of H.P.
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0104
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts05 Sept 2012
Dr. Vandana Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0018
High Courts05 Sept 2012Dismissed
Chandermani and Chuni Lal Vs Karam Singh, Led Ram, Khekh Ram and Mohar Singh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0017
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Sept 2012Dismissed
Dr. Sunila Oberoi Malik, Senior Lecturer (Retd.) Department of Education, H.P. University, Shimla-5 Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0015
High Courts04 Sept 2012
Vijay Kant Sharma Vs Shyam Lal Chauhan
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1710
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 165