High Courts03 Sept 2012Allowed
Richa Kaushik Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0109
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 19 of 85
High Courts03 Sept 2012Dismissed
Sukh Ram Sharma Vs The Managing Director Himachal Pradesh State Forest Corporation, Kasumpti, Shimla - 171009
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0108
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 466, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts03 Sept 2012
State of Himachal Pradesh Vs Kuljeet Singh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts03 Sept 2012Dismissed
Project Manager M/s Bharat Heavy Electrical Limited C/O BVCL, UHL Stage-III HEP, Chullah, Joginder Nagar, District Mandi, H.P. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0106
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Minimum Wages Act, 1948 — Section 18(1), 18(2), 18(2)(3), 18(3), 19
High Courts03 Sept 2012
Som Dutt Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 332, 353
High Courts03 Sept 2012Allowed
Hoshiar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1762
Penal Code, 1860 (IPC) — Section 342, 354, 376, 506, 511
High Courts03 Sept 2012Dismissed
State of Himachal Pradesh Vs Dhanvir Singh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0101
Penal Code, 1860 (IPC) — Section 3(i)(xi), 341, 342, 376
High Courts03 Sept 2012Dismissed
Vishal Kumar and Neelam Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1623
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts03 Sept 2012
Hari Singh Vs Himachal Pradesh Road Transport Corporation
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0097
High Courts03 Sept 2012
Prithi Singh Vs The Kangra Central Cooperative Bank Ltd.
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0096
High Courts03 Sept 2012
Chuni Lal and Others Vs State of HP
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0095
High Courts03 Sept 2012
Kailash Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0093
High Courts03 Sept 2012
Shyama Nand Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0087
High Courts03 Sept 2012
Munish Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0086
Constitution of India, 1950 — Article 226
High Courts03 Sept 2012
Bipen Kumar Negi Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0019
High Courts03 Sept 2012Dismissed
Meena Chakorborty (Smt.) Vs Federal Mogul Bearing India Ltd. and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 115
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts31 Aug 2012
Bhakra Beas Management Board Vs State Pradesh State Environment Protection and Pollution Control Board, Paryavaran Bhawan, Phase-III, Shimla (H.P.) and State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0041
Air (Prevention and Control of Pollution) Act, 1981 — Section 3Constitution of India, 1950 — Article 132, 133, 134, 135, 136Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts30 Aug 2012
Evangelical Fellowship of India and Act Now For Harmony And Democracy (ANHAD) Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0040
Constitution of India, 1950 — Article 13(2), 14, 19(1), 21, 25Penal Code, 1860 (IPC) — Section 499, 500
High Courts29 Aug 2012Dismissed
Ruma Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 112
Constitution of India, 1950 — Article 226
High Courts29 Aug 2012
Chuhru Ram and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) CriLJ 1823
Criminal Procedure Code, 1973 (CrPC) — Section 154, 227Penal Code, 1860 (IPC) — Section 279, 307, 337, 338, 34