COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2012

1,698 judgments · page 21 of 85

High Courts24 Aug 2012Dismissed

Nexus Health and Beauty Care Private Limited and Another Vs M/s. National Electrical Office

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1664

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 133, 138, 139, 140, 141

High Courts23 Aug 2012Dismissed

State of Himachal Pradesh Vs Sidhumal

High Court Of Himachal Pradesh · (2013) CriLJ 1468

Penal Code, 1860 (IPC) — Section 420

High Courts23 Aug 2012

State of Himachal Pradesh Vs Dumnu Ram and Others

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1600

Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Evidence Act, 1872 — Section 113A, 113B, 32Penal Code, 1860 (IPC) — Section 304B, 306, 498A

High Courts22 Aug 2012

Padam Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) CriLJ 1470 : (2012) 3 ShimLC 1756

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 428Penal Code, 1860 (IPC) — Section 375, 376

High Courts22 Aug 2012Dismissed

Seema Kumari Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) 2 SCT 271

High Courts22 Aug 2012Dismissed

Central Bureau of Investigation, Lodhi Road, New Delhi Vs Brijinder Rai, IPS

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1612

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 60Penal Code, 1860 (IPC) — Section 109, 420Prevention of Corruption Act, 1988 — Section 13(1)(d)

High Courts21 Aug 2012Dismissed

Narotam Singh Vs State of Himachal Pradesh and Another

High Court Of Himachal Pradesh · (2013) 1 ShimLC 500

Himachal Pradesh Fire Services, Fireman Class-III (Non-Gazetted) (Technical Services) Recruitment and Promotion Rules, 2007 — Rule 7

High Courts21 Aug 2012

Rajesh Rana Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1766

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 173, 375Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376, 406, 420, 493

High Courts17 Aug 2012Dismissed

Sarwan Singh Alias Lalu Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1416

Arms Act, 1959 — Section 27, 27(1), 30Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 313, 428Evidence Act, 1872 — Section 27

High Courts17 Aug 2012Allowed

M/s. Negi Builders Pvt. Ltd. Vs Fozal Power Pvt. Ltd.

High Court Of Himachal Pradesh · (2013) 1 ShimLC 211

Arbitration and Conciliation Act, 1996 — Section 11, 11(6)

High Courts16 Aug 2012Allowed

Sandeep Chauhan Vs H.P. State Electricity Board Ltd.

High Court Of Himachal Pradesh · (2013) 1 ShimLC 505

Income Tax Act, 1961 — Section 234C

High Courts14 Aug 2012Dismissed

Ramesh Negi Vs Sh. Pawan Kumar and Others

High Court Of Himachal Pradesh · (2013) 2 ACC 164 : (2012) 3 ShimLC 1542

Motor Vehicles Act, 1988 — Section 140Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)

High Courts14 Aug 2012

Ramesh Chand Prasher Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) 111 BC 646 : (2012) 3 ShimLC 1456

Constitution of India, 1950 — Article 12, 14, 162, 21, 39(b)

High Courts14 Aug 2012Dismissed

Shishi Ram Vs Shri Megh Chand and Others

High Court Of Himachal Pradesh · AIR 2013 HP 65 : (2012) 3 ShimLC 1751

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts14 Aug 2012

Neel Kumar @ Neelu Vs State of H.P.

High Court Of Himachal Pradesh · (2013) 1 Crimes 99

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 354, 376, 377, 511

High Courts13 Aug 2012

Anjana Mahendroo Vs State of Himachal Pradesh and Another

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1437

Constitution of India, 1950 — Article 226

High Courts12 Aug 2012Allowed

Sanjay Hindwan Vs State Information Commission and Others

High Court Of Himachal Pradesh · AIR 2013 HP 30 : (2013) 1 ShimLC 579

Right to Information Act, 2005 — Section 20, 20(1), 7

High Courts09 Aug 2012Dismissed

State of Himachal Pradesh Vs Naresh Kumar and Others

High Court Of Himachal Pradesh · (2012) 08 SHI CK 0102

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

High Courts09 Aug 2012

Jagdish Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 08 SHI CK 0090

Constitution of India, 1950 — Article 226

High Courts09 Aug 2012Dismissed

Kanwar Abhay Bhadur Singh through his GPA and Sh. Sangram Singh Vs Union of India and Others

High Court Of Himachal Pradesh · (2012) 08 SHI CK 0078

Constitution of India, 1950 — Article 226