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High Court Of Himachal Pradesh judgments, 2012

1,698 judgments · page 22 of 85

High Courts09 Aug 2012Dismissed

Kanchana Devi Vs Sh. Arun Kumar

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1691

Civil Procedure Code, 1908 (CPC) — Section 114, 115Constitution of India, 1950 — Article 215Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(2), 14(3), 18, 24
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High Courts08 Aug 2012Dismissed

State of Himachal Pradesh Vs Luder Chand

High Court Of Himachal Pradesh · (2012) 08 SHI CK 0065

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29
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High Courts07 Aug 2012

Amarjeet Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 08 SHI CK 0112

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 439Penal Code, 1860 (IPC) — Section 34, 341, 354, 376(2)(C)(G), 511
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