High Courts28 Aug 2012
Shyam Lal and Others Vs Himachal Pradesh State Electricity Board, Vidyut Bhawan, Shimla
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1770
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 20 of 85
High Courts28 Aug 2012Allowed
Sat Pal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) CriLJ 1407 : (2012) 3 ShimLC 1673
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 315
High Courts28 Aug 2012Allowed
State of Himachal Pradesh Vs Baljit Singh and Others
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1649
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts28 Aug 2012Allowed
State of Himachal Pradesh Vs Rajesh Dhiman and Another
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1583
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 20
High Courts28 Aug 2012
Commissioner of Income Tax Vs HIM Teknoforge Ltd.
High Court Of Himachal Pradesh · (2013) 256 CTR 393
Income Tax Act, 1961 — Section 32(2), 60, 61, 62, 63
High Courts27 Aug 2012Dismissed
General Manager, Chamera Hydroelectric Project Vs Himachal Pradesh Labour Court-cum-Industrial Tribunal Dharamshala and Others
High Court Of Himachal Pradesh · (2013) 1 LLJ 259
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 25F
High Courts27 Aug 2012
State of Himachal Pradesh Vs Dalip Kumar
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0077
Penal Code, 1860 (IPC) — Section 326
High Courts27 Aug 2012
Oriental Insurance Company Ltd. Shimla Vs Shankar and Others
High Court Of Himachal Pradesh · (2013) 136 FLR 923 : (2012) 3 ShimLC 1746
Workmens Compensation Act, 1923 — Section 3, 3(1)
High Courts27 Aug 2012
Zumla Zamidaran Vs Zumla Zamidaran, through its representatives (1) Shri Daya Sukh Dakpa (2) Sh. Jigmedh Giachoo and (3) Sh. Sonam Nargia
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0053
Civil Procedure Code, 1908 (CPC) — Section 151, 8, 8(4), 92
High Courts27 Aug 2012
Sh. Vinod Kapil Vs Bharat Sanchar Nigam Limited and Deputy General Manager Telecom Projects, Madhav Kunj, Good Wood Estate Bharari Road, Shimla, H.P. 171001
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0052
High Courts27 Aug 2012
Shri Anant Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0051
High Courts27 Aug 2012
Narinder Thakur Vs Union of India and State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0050
High Courts27 Aug 2012
Rajinder Singh Vs The Government of Himachal Pradesh and Parents Teacher Association
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0049
High Courts27 Aug 2012
Sh. Govind Ram Vs H.P. State Electricity Board Limited
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0048
High Courts27 Aug 2012
Sh. Chander Kant Vs Smt. Mahima Bholla, Ms. Yogita, Ms. Mamta and Smt. Hem Lata
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0042
Specific Relief Act, 1963 — Section 16(c)
High Courts27 Aug 2012Allowed
Shan Mohd Vs Sh. Mohinder Pal and Others
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1638
Civil Procedure Code, 1908 (CPC) — Section 151Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2)(v), 24
High Courts27 Aug 2012Dismissed
State of H.P. and Another Vs Shri B.D. Vij Alias Satish Kumar Vij
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1795
Arbitration and Conciliation Act, 1996 — Section 31(7), 34
High Courts24 Aug 2012
Subhash Kaushal and Others Vs Surinder Singh and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 203
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 3
High Courts24 Aug 2012Dismissed
United India Insurance Company Ltd. Vs Parkasho Devi and Others
High Court Of Himachal Pradesh · (2013) 1 ACC 326
Constitution of India, 1950 — Article 227
High Courts24 Aug 2012Allowed
Chatro Ram and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 ShimLC 188
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 107, 109, 306, 34