High Courts03 Oct 2012Disposed Off
Commissioner of Income Tax, Shimla Vs Sh. Ruldo Ram
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0014
Land Acquisition Act, 1894 — Section 28, 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 13 of 85
High Courts03 Oct 2012Dismissed
State of Himachal Pradesh Vs Bhupinder Singh and Others
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts03 Oct 2012
Surinder Singh Kashyap Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0005
High Courts01 Oct 2012
Lachho Devi and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 ShimLC 201
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 304, 325, 34, 506
High Courts01 Oct 2012
Anupama Anand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 ShimLC 109
High Courts27 Sept 2012
Dr. Manmohan Bramta Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1784
Constitution of India, 1950 — Article 309
High Courts27 Sept 2012Allowed
Dharmender Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 459
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 307, 308
High Courts24 Sept 2012Allowed
Baljeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 ShimLC 32
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 161, 307, 313, 329, 335
High Courts20 Sept 2012Allowed
State of Himachal Pradesh Vs Brighu Chand
High Court Of Himachal Pradesh · (2013) 1 ShimLC 92
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357, 378(3)Penal Code, 1860 (IPC) — Section 377
High Courts20 Sept 2012
Dharam Pal and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 62
Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts19 Sept 2012Dismissed
CIT Vs Ruchira Papers Ltd.
High Court Of Himachal Pradesh · (2013) 259 CTR 153 : (2013) 212 TAXMAN 9
Income Tax Act, 1961 — Section 119, 139, 139(1), 139(4), 142
High Courts19 Sept 2012Dismissed
Vipin Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1592
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 27, 302, 452
High Courts18 Sept 2012Dismissed
State of H.P. Vs Ram Rattan
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)
High Courts18 Sept 2012
Pritamgir Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)
High Courts18 Sept 2012Dismissed
State of H.P. Vs Neelam Kumar
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 306, 498A
High Courts18 Sept 2012
Kehar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts18 Sept 2012Dismissed
Anjana Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 34, 342, 354, 363
High Courts18 Sept 2012
Ravi Palsra Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0020
High Courts18 Sept 2012Dismissed
Bharat Petroleum Corporation Ltd. and Another Vs Smt. Swaran Garg
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1679
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 43 Rule 1(d), Order 6 Rule 4, Order 9 Rule 13, Order 9 Rule 4Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts17 Sept 2012Dismissed
Smt. Rajni Sharma Vs Government of H.P. and Dharam Singh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0148