High Courts05 Nov 2012
Karam Chand Vs Prem Sagar Marwah
High Court Of Himachal Pradesh · (2013) 1 RCR(Rent) 543
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 10 of 85
High Courts05 Nov 2012
Court on its own motion Vs Chairman, Baba Balak Nath Temple Trust Deothsidh District Hamirpur, H.P.
High Court Of Himachal Pradesh · (2012) 4 RCR(Civil) 952
High Courts05 Nov 2012
Noor Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0003
High Courts02 Nov 2012
Sh. Ranjeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0096
High Courts02 Nov 2012
Shri Nihal Chand Vs Shri Bhagat Ram and The Gram Panchayat, Pandwin, District Hamirpur, H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0093
Himachal Pradesh Panchayati Raj Act, 1994 — Section 12, 15Penal Code, 1860 (IPC) — Section 228
High Courts02 Nov 2012Allowed
Surjit Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0052
High Courts02 Nov 2012Dismissed
Kewal Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0050
Constitution of India, 1950 — Article 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 438, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304A
High Courts02 Nov 2012
Shri Ishwar Singh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0006
High Courts02 Nov 2012Dismissed
Shri Akshay Kumar Vs General Manager, Bhartyiya Sanchar Nigam Limited (BSNL)
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0005
Industrial Disputes Act, 1947 — Section 25(F), 25(H)
High Courts01 Nov 2012
Gurpreet Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 307, 332, 34
High Courts01 Nov 2012Dismissed
Amar Nath Dhiman Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0094
High Courts01 Nov 2012Dismissed
Mangat Ram Chauhan Vs Union of India
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0042
High Courts01 Nov 2012Dismissed
Tulsi Ram Dutt Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0004
High Courts31 Oct 2012Allowed
Rattan Lal Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) LabIC 316
High Courts31 Oct 2012
Man Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0047
High Courts30 Oct 2012Dismissed
Kehar Singh Vs Prem Sharma
High Court Of Himachal Pradesh · AIR 2013 HP 18
Specific Relief Act, 1963 — Section 16
High Courts30 Oct 2012
Amar Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) LabIC 530
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12(5), 2(s)
High Courts30 Oct 2012Dismissed
Sh. Palo Ram Vs Guari and Others
High Court Of Himachal Pradesh · AIR 2013 HP 1
Limitation Act, 1963 — Section 27
High Courts30 Oct 2012Allowed
Bhani Chand Vs Lal Chand and Another
High Court Of Himachal Pradesh · (2013) 1 ShimLC 106
Motor Vehicles Act, 1988 — Section 166
High Courts30 Oct 2012Dismissed
State of Himachal Pradesh Vs Anil Talwar
High Court Of Himachal Pradesh · (2013) CriLJ 368
Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(1), 109, 41