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High Court Of Himachal Pradesh judgments, 2012

1,698 judgments · page 8 of 85

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High Courts07 Nov 2012Allowed

Pritam Singh Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) 1 ShimLC 67

Constitution of India, 1950 — Article 14, 21, 39
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High Courts07 Nov 2012Dismissed

Commissioner of Income Tax Vs Nipso Polyfabriks Ltd.

High Court Of Himachal Pradesh · (2013) 258 CTR 216 : (2013) 350 ITR 327 : (2013) 213 TAXMAN 376

Income Tax Act, 1961 — Section 139, 139(1), 143(1), 2, 2(24)
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High Courts07 Nov 2012

Shri Bhuri Singh Vs The State of H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0104

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High Courts07 Nov 2012

Shri Laxman Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0103

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High Courts07 Nov 2012

Shri Champu Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0102

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High Courts07 Nov 2012

Om Parkash @ Omi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0100

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 107, 109, 201, 306, 498A
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High Courts07 Nov 2012

Shri Dila Ram Vs The State of H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0072

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High Courts07 Nov 2012

Megh Raj Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0062

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High Courts07 Nov 2012

Dronacharya College of Education, Rait, Shahpur Vs The Regional Director, Northern Regional Committee, National Council for Teacher Education and Himachal Pradesh University

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0060

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High Courts07 Nov 2012

Shri Sharvan Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0056

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High Courts07 Nov 2012

Shri Jagdish Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0047

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High Courts07 Nov 2012

Shri Dina Nath Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0046

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High Courts07 Nov 2012Allowed

Shri Mathra Dass Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0045

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High Courts07 Nov 2012

Sh. Sukhbir Singh Vs The State of H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0044

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High Courts07 Nov 2012

Hoshiar Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0037

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High Courts07 Nov 2012

The Matehar Co-operative Service Society Ltd. Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) 1 ShimLC 83

Constitution of India, 1950 — Article 14, 21, 39
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High Courts07 Nov 2012Dismissed

ACC Ltd. and Another (earlier known as Associated Cement Companies Ltd.) Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 56 VST 431

Himachal Pradesh General Sales Tax Act, 1968 — Section 42
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High Courts07 Nov 2012

Sh. Roshan Lal Vs H.P. State Electricity Board Limited and Executive Engineer, Electrical Division, HPSEB, Jabal Jamrot, District Solan, H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0013

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High Courts07 Nov 2012

Smt. Prem Lata Vs The State of H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0012

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High Courts07 Nov 2012

Shri Sut Ram Vs The State of H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0011

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