High Courts23 Nov 2012Dismissed
Keshav Sharma Vs State of Himachal Pradesh and Department of Horticulture, Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0064
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 6 of 85
High Courts23 Nov 2012Dismissed
Shri Prem Sushil and Others Vs Shri Ram Nath (deceased) through his LRs''- (a) Shri Joginder Lal Mehar and Others
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0031
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts23 Nov 2012
Sh. Babu Ram and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0030
High Courts23 Nov 2012
Ms. Sunita Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0018
High Courts23 Nov 2012Dismissed
Birja Nand Vs Rukmi Nand
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0017
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 53A
High Courts23 Nov 2012Dismissed
Ramesh Kumar Vs State of HP
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0016
High Courts23 Nov 2012
Rajeev Choudhary and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0015
High Courts22 Nov 2012
Bhagat Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 RCR(Criminal) 705 : (2013) 1 ShimLC 222
Arms Act, 1959 — Section 25, 25, 26, 27, 28Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 154, 154(1), 313Evidence Act, 1872 — Section 27, 3
High Courts22 Nov 2012Dismissed
Sh. Jagdev Makhaik Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0069
Forest Act, 1927 — Section 2
High Courts21 Nov 2012Dismissed
Pritam Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 ShimLC 490
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 157
High Courts21 Nov 2012Dismissed
Vijay Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) 1 ShimLC 405
Constitution of India, 1950 — Article 226
High Courts21 Nov 2012Allowed
United India Insurance Company Limited Vs Shri Tarsem Chand and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 561
Limitation Act, 1963 — Section 14Motor Vehicles Act, 1988 — Section 147, 163A, 165, 175
High Courts19 Nov 2012
Veena Gupta Vs Kanwar Surinder Singh and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 97
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, 151
High Courts16 Nov 2012
Smt. Kanta Devi Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0073
High Courts16 Nov 2012Dismissed
Kailash Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 379
High Courts16 Nov 2012Allowed
Amrik Singh Alias Amrik Jaijee and Another Vs Smt. Surinderjit Kaur and Another
High Court Of Himachal Pradesh · (2013) 2 ShimLC 608
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4
High Courts16 Nov 2012
Shri Sunder Ram Vs M/s J.P. Industries
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0035
Civil Procedure Code, 1908 (CPC) — Section 10, 151, 22Land Acquisition Act, 1894 — Section 4
High Courts16 Nov 2012Allowed
Deepak Sood Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 ShimLC 16
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 294, 354, 509
High Courts15 Nov 2012
Rakesh Sharma, Ram Krishan Sharma and Rajesh Sharma Vs Sanatan Dharam Sabha
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0091
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 41 Rule 5, 151
High Courts15 Nov 2012
Sushma Rani Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 439Penal Code, 1860 (IPC) — Section 306, 34