High Courts06 Dec 2012Dismissed
Ravi Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 4 of 85
High Courts06 Dec 2012
Court on its own motion Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts06 Dec 2012
Sh. Sanjeev Kumar Vs Principal Secretary (IPH) to the Govt. of H.P. Secretary, Shimla-2 and The Executive Engineer, IPH Division Shahpur, District Kangra, H.P.
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0063
High Courts06 Dec 2012
Vijay Kumar Vs State of Himachal Pradesh, Director of Higher Education, Shimla and The Principal GSSS Bandli Dadas, Tehsil Shillai, District Sirmour
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0062
High Courts06 Dec 2012
Rajinder Kumar, Ravinder Kumar, Smt. Palmo Devi and Kumari Radha Vs Taru and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0056
Himachal Pradesh Grant of Nautor Land to Landless Persons and Other Eligible Persons Scheme, 1975 — Rule 11
High Courts06 Dec 2012
Om Parkash and Manohar Lal Vs Roop Chand and Vijay Kumar
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0043
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Dec 2012Dismissed
State of Himachal Pradesh Vs Rakesh Kumar Sharma, Miss Reena Sharma and Miss Monika Sharma
High Court Of Himachal Pradesh · (2013) 2 Crimes 31 : (2013) 3 DMC 133 : (2013) 1 RCR(Criminal) 641 : (2013) 1 ShimLC 254
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 233(2)Evidence Act, 1872 — Section 113(A)Penal Code, 1860 (IPC) — Section 306, 34, 498, 498A
High Courts06 Dec 2012
Bimla Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0039
High Courts06 Dec 2012
Sh. Duni Chand and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0038
High Courts06 Dec 2012
Narain Dutt Vs Dr. Y.S. Parmar University of Horticulture and Forestry Nauni
High Court Of Himachal Pradesh · (2013) 137 FLR 460
Constitution of India, 1950 — Article 14, 16
High Courts06 Dec 2012
Uttam Chand and Others Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0032
High Courts06 Dec 2012
Narender Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0029
High Courts06 Dec 2012Dismissed
Smt. Meena Kumari Vs Smt. Laxmi Devi and Sh. Ashwani Kumar
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0028
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Dec 2012Disposed Off
Giteshwar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) LabIC 2126
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 120B, 201, 379
High Courts05 Dec 2012Dismissed
Anil Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 497
Constitution of India, 1950 — Article 14, 16, 309
High Courts05 Dec 2012Allowed
Ashok Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 ShimLC 239
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 25, 26, 27
High Courts01 Dec 2012
Ms. Neha Malhotra Vs State of Himachal Pradesh, Director of Technical Education, Vocational and Industrial Training, Sundernagar, District Mandi, H.P. and Principal, Government Polytechnic Sundernagar, District Mandi, H.P.
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0073
High Courts01 Dec 2012
Sh. Ramesh Chand Vs The Shimla Jankalyan Cooperative Society, O/O Shankhyan Complex Below BCS School, New Shimla, Tehsil and District Shimla, H.P. and State of H.P.
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0072
High Courts01 Dec 2012Dismissed
Sh. Kishan Singh and Sh. Manjit Singh Vs Sh. Jawahar Singh, Sh. Diwan Singh and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0071
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2(4), Order 41 Rule 27, 100Evidence Act, 1872 — Section 114, 68, 71Succession Act, 1925 — Section 63
High Courts01 Dec 2012
Savita and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0070