High Courts01 Dec 2012
Bhuri Singh Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0069
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 5 of 85
High Courts01 Dec 2012
Mukesh Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0068
High Courts01 Dec 2012Dismissed
State of Himachal Pradesh Vs Janak Singh
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2(xviii), 42(2), 50, 57
High Courts01 Dec 2012
Virender Kumar Sharma Vs Uma Sharma
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0066
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(c), 482Hindu Adoptions and Maintenance Act, 1956 — Section 20(3)
High Courts01 Dec 2012
Chet Ram Vs Kuldeep Kumar and Kaushlya Devi
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0049
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Dec 2012
Som Dutt Dhiman Vs Mandir Arya Samaj
High Court Of Himachal Pradesh · (2013) 1 RCR(Rent) 545
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(2)(v), 24(5)
High Courts01 Dec 2012
Smt. Leela Devi, Shri Jai Singh Rana, Shri Lalit Kumar and Ms. Neelam Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0047
High Courts01 Dec 2012Dismissed
Jawahar Singh and Diwan Singh Vs Kishan Singh and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0045
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 13, Order 6 Rule 3, Order 6 Rule 4, Order 6 Rule 7, 100Evidence Act, 1872 — Section 114, 68Succession Act, 1925 — Section 63
High Courts01 Dec 2012
Pratap Singh Vs Himachal Pradesh State Electricity Board Limited and Executive Engineer, HPSEBL
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0044
High Courts30 Nov 2012Allowed
Devi Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2013) CriLJ 3435 : (2013) 2 RCR(Criminal) 52 : (2013) 1 ShimLC 583
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 279, 299, 300, 304A, 337Probation of Offenders Act, 1958 — Section 4
High Courts30 Nov 2012Dismissed
Bilaspur District Truck Operators Co-Operative Transport Society Ltd. Vs District Consumer Redressal Forum
High Court Of Himachal Pradesh · (2013) 1 ShimLC 555
Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 11, 12, 13, 14, 17
High Courts30 Nov 2012
Babu Ram Vs Smt. Janki Devi and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 601
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10A, Order 22 Rule 3, Order 22 Rule 4(4), Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts29 Nov 2012Dismissed
Baldev Chand Vs Gorkh Ram and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 875 : (2013) 1 ShimLC 550
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(3)(a)(b), Order 23 Rule 1(3)(b), Order 6 Rule 17
High Courts29 Nov 2012
Shri Suresh Bansal Vs Smt. Krishna Nadkarni
High Court Of Himachal Pradesh · (2013) 1 RCR(Rent) 542
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3)
High Courts27 Nov 2012Dismissed
Gammon India Limited Vs H.P. State Electricity Board Limited
High Court Of Himachal Pradesh · (2013) 1 ShimLC 539
Arbitration Act, 1940 — Section 11, 15, 16, 17, 20Arbitration and Conciliation Act, 1996 — Section 31, 34
High Courts26 Nov 2012Dismissed
New India Assurance Company Vs Sukh Dev Singh and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 546
Motor Vehicles Act, 1988 — Section 166
High Courts23 Nov 2012
Reena Kumari Sharma and Others Vs State of HP and Others
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0079
High Courts23 Nov 2012
Smt. Kundlu Devi Through her Son Petitioner No. 3, as her Special Power of Attorney and Others Vs State of H.P
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0078
Land Acquisition Act, 1894 — Section 4
High Courts23 Nov 2012
Sh. Sunder Singh and Others Vs State of Himachal Pradesh, The Director, Elementary Education, State of Himachal Pradesh, Shimla and Deputy Director, Elementary Education, Shimla, Distt. Shimla, H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0077
High Courts23 Nov 2012Dismissed
State of Himachal Pradesh Vs Parkash Chand
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 2(iii), 2(iii)(a), 20