COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2012

1,698 judgments · page 7 of 85

High Courts15 Nov 2012

Ashwani Kumar Dutt Vs Roshan Lal Sharma through his Special Power of Attorney holder Shri Sanjeev Kumar and Sanjeev Kumar

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0008

Criminal Procedure Code, 1973 (CrPC) — Section 311Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts15 Nov 2012Dismissed

Satnam Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0007

Arms Act, 1959 — Section 25, 26, 27, 28, 29Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 16, 17, 17

High Courts12 Nov 2012Allowed

Shayam Lal and Others Vs Vidya Sagar and Others

High Court Of Himachal Pradesh · (2013) 1 ShimLC 99

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 41 Rule 27

High Courts12 Nov 2012

Usha Devi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0087

High Courts12 Nov 2012

Kumari Suchetta Sharma Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 439Penal Code, 1860 (IPC) — Section 306, 34, 498A

High Courts12 Nov 2012

Sh. Bishamber Lal Vs The State of H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0063

High Courts12 Nov 2012

Charan Singh Thakur and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0034

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 438, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

High Courts12 Nov 2012

Smt. Champa Kumari Vs The State of H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0033

High Courts12 Nov 2012Dismissed

Oriental Insurance Company Limited Vs Smt. Sarita and Shri Mahidner Singh

High Court Of Himachal Pradesh · (2013) 1 ShimLC 102

Motor Vehicles Act, 1988 — Section 149(2), 158(6), 166, 166(4), 170

High Courts09 Nov 2012Dismissed

Bharat Sanchar Nigam Limited Vs Shri Chaman Singh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0089

High Courts09 Nov 2012Dismissed

Krishan Dass Vs Smt. Gyatri Devi and Others

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0088

High Courts09 Nov 2012Dismissed

United India Insurance Company Limited Vs Raj Bahadur alias Raju Bahadur, Smt. Indu Bali and Narinder Kumar

High Court Of Himachal Pradesh · (2013) 1 ShimLC 53

High Courts09 Nov 2012Dismissed

Inder Pal Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2013) 1 Crimes 388

Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5Penal Code, 1860 (IPC) — Section 201, 34, 363, 366A, 376

High Courts09 Nov 2012Dismissed

Smt. Biaso Devi and Ors Vs Shri Joginder Pal (deleted) and Ors

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0009

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts08 Nov 2012Dismissed

Karnail Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) 1 Crimes 629

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337

High Courts08 Nov 2012Dismissed

Bihari Lal Vs Kundal Dai and Another

High Court Of Himachal Pradesh · (2013) 1 Crimes 392

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482

High Courts08 Nov 2012

Mast Ram and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0083

High Courts08 Nov 2012Dismissed

Jasbir Kaur and Another Vs Devinder Kumar and Another

High Court Of Himachal Pradesh · (2013) 2 ACC 273

Workmens Compensation Act, 1923 — Section 30

High Courts08 Nov 2012

Amar Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) 1 Crimes 397

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376, 506

High Courts07 Nov 2012

The Upper Lalha Coop. Agriculture Service Society Ltd. Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) 1 ShimLC 122

Constitution of India, 1950 — Article 14, 21, 39