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High Court Of Himachal Pradesh judgments, 2011

3,027 judgments · page 5 of 152

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High Courts19 Dec 2011Dismissed

Rattan Lal Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0290

Criminal Procedure Code, 1973 (CrPC) — Section 154, 437, 438, 439Penal Code, 1860 (IPC) — Section 406, 409, 420, 467, 468
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High Courts19 Dec 2011Dismissed

Samitra Devi Vs H.P. Tourism Development Corporation Ltd.

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0289

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High Courts19 Dec 2011Allowed

Anil Kumar and Others Vs State of Himachal Pradesh, Director, Higher Education to the Government of Himachal Pradesh, Shimla, H.P. and G.A. Senior Secondary School, Patta Jattian, Tehsil Fatehpur, District Kangra, H.P.

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0286

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High Courts19 Dec 2011Dismissed

State of Himachal Pradesh Vs Sanjeev Kumar, Gautam Kumar, Bimal Kumar and Om Parkash

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0246

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2
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High Courts19 Dec 2011Dismissed

State of H.P. Vs Daya Ram and Others

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0244

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 451
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High Courts19 Dec 2011

State of Himachal Pradesh Vs Ajay Kumar

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
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High Courts19 Dec 2011Dismissed

Shri. Bhim Singh Vs Sh. Bhawani Datt and Sh. Narain Singh

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0067

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2, Order 32 Rule 3, 100
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High Courts19 Dec 2011Allowed

Smt. Rattani Devi Vs The State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0065

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High Courts19 Dec 2011Allowed

Sh. Kishan Dev Sharma Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0063

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High Courts19 Dec 2011

Shri Raman Deep Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0062

Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
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High Courts19 Dec 2011Dismissed

Satpal and M/s Nav Durga Traders, Parwanoo, District Solan, H.P. Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 11, 11(1), 16, 16(1), 19(2)Prevention of Food Adulteration Rules, 1955 — Rule 1(2), 12, 17, 2, 22
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High Courts19 Dec 2011

Basanta Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0053

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High Courts19 Dec 2011

Bisheshwar Singh Thakur Vs Himachal Road Transport Corporation

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0052

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High Courts19 Dec 2011

Krishan Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0051

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High Courts19 Dec 2011Dismissed

Shri Mohinder Thakur Vs The Himachal Pradesh University and International Centre for Distance Education and Open Learning (ICDEOL)

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0050

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High Courts19 Dec 2011

Ramna Kumari Vs State of H.P. and The Director of Education, H.P. Shimla-1

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0049

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High Courts19 Dec 2011

Ram Krishan, Krishan Chand, Het Ram and Sant Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0048

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High Courts19 Dec 2011

The State of Himachal Pradesh Vs Smt. Sumitra Devi

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0038

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High Courts16 Dec 2011Allowed

Neelam Devi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0314

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High Courts16 Dec 2011

Sh. Gurmel Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 12 SHI CK 0119

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