High Courts16 Dec 2011Dismissed
Manmohan Bedi and etc. Vs State Transport Authority, Shimla and Another
High Court Of Himachal Pradesh · AIR 2012 HP 78 : (2012) 3 ShimLC 1403
Motor Vehicles Act, 1988 — Section 2(40), 2(7), 80, 86(1)(a), 86(5)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 6 of 152
High Courts15 Dec 2011Dismissed
Sher Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0322
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376
High Courts15 Dec 2011
Shri Rakesh Kumar Vs Shri Telu Ram (deceased) through his Leval Representatives, Smt. Shanti Devi and Ors
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0320
High Courts15 Dec 2011Allowed
Yash Pal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0282
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 173, 439Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts15 Dec 2011
Pyare Lal and Ram Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 34, 341, 506
High Courts15 Dec 2011Dismissed
State of Himachal Pradesh Vs Baldev Chand
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0277
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 325, 342, 376
High Courts15 Dec 2011
State of Himachal Pradesh Vs Mohan @ Molam Ram
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0276
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts15 Dec 2011Dismissed
State of Himachal Pradesh Vs Bal Bahadur
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0274
High Courts15 Dec 2011Dismissed
Prem Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0272
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(2)(B)
High Courts15 Dec 2011Dismissed
State of Himachal Pradesh Vs Om Prakash
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0271
High Courts15 Dec 2011
Tarlok Chand Vs State of Himachal Pradesh and Executive Engineer, HP PWD Division Tauni Devi, District Hamirpur, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0263
High Courts15 Dec 2011Disposed Off
Commissioner of Income Tax, Shimla Vs M/s Bilaspur District Truck Operators Transport Co-op. Society Ltd., VPO Barmana
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0259
Income Tax Act, 1961 — Section 194C(2)
High Courts15 Dec 2011Dismissed
Federal Mogul Bearing India Limited Vs The State of Himachal Pradesh, The Labour Commissioner, Himachal Pradesh, Himrus Building, Circular Road, Shimla-171002, Gabrial Employees Union, Registration No.258, Parwanoo, District Solan, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0223
High Courts15 Dec 2011Dismissed
State of Himachal Pradesh Vs Dil Bahadur
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0220
High Courts15 Dec 2011Dismissed
State of Himachal Pradesh Vs Avdesh Sahani
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 361, 363, 366, 376
High Courts15 Dec 2011
Anand Singh Vs State of Himachal Pradesh, The Director, Department of Elementary/Higher Education, Himachal Pradesh, Shimla, H.P. and The Head Master, GMS Labrang, District Kinnaur, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0128
High Courts15 Dec 2011
Kusum Lata Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0127
High Courts15 Dec 2011
Kshma Sood Vs State of Himachal Pradesh and Principal, Government Senior School
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0125
High Courts15 Dec 2011
Anil Kumar Sharma, Manjeet Singh and Inder Pal Thakur Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0120
High Courts15 Dec 2011
Avtar Singh Vs Sh. Nirmal Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0079
Evidence Act, 1872 — Section 63, 68