High Courts13 Dec 2011
Desh Raj Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0336
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 8 of 152
High Courts13 Dec 2011
Jagbir Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0335
High Courts13 Dec 2011
Surender Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0334
High Courts13 Dec 2011Dismissed
Bharat Sanchar Nigam Limited Vs Krishan Kumar
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0331
Industrial Disputes Act, 1947 — Section 25F
High Courts13 Dec 2011
Shri Surinder Kumar Ghai and Others Vs State of Himachal Pradesh and Smt. Navita Sachdeva alias Ann Raj Sachdeva
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0330
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A, 506
High Courts13 Dec 2011Allowed
Ram Pal Vs Rattan Chand
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0319
Contempt of Courts Act, 1971 — Section 19
High Courts13 Dec 2011Dismissed
Hukam Singh Vs State of H.P. and The Director General of Prisons, Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0316
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11
High Courts13 Dec 2011Allowed
Roshan Lal Vashisth Vs State of H.P. and Superintendent of Police, Police Communication and Technical Services, Police Complex, Khallini, Shimla-2.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0315
High Courts13 Dec 2011
Biogenetic Drugs Pvt. Ltd. Vs Bengal Chemicals and Pharmaceuticals Ltd.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0279
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts13 Dec 2011
Dinesh Kumar Vs Ramesh Pandey
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0278
High Courts13 Dec 2011
Ravi Kumar Vs Mangat Ram
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0269
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts13 Dec 2011Dismissed
Smt. Prabha Kumari Shandil Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0262
High Courts13 Dec 2011Allowed
Anil Kumar Vs Suresh Bhickta and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0255
High Courts13 Dec 2011Allowed
Mohan Prakash Vs State Bank of Patiala and Sh. Kamal Thapa
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0226
High Courts13 Dec 2011Allowed
Shri Joginder Singh and Shri Sita Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0221
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts13 Dec 2011
Vinay Kumar Vs Sh. Mohammad Mobin
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0218
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Dec 2011Dismissed
Amar Singh Vs Union of India and Dogra Regiment Abhilekh Karyalaya Records
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0137
High Courts13 Dec 2011Allowed
Jagdish Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0135
High Courts13 Dec 2011
Malook Singh Vs The State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0124
High Courts13 Dec 2011Dismissed
The Executive Engineer, Mechanical Division, HP PWD, Dhalli, Shimla-12 and The Superintending Engineer, Mechanical Circle, HP PWD, Dhalli, Shimla-12 Vs Shri Bhagat Ram
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0076